High Courts24 Jan 1997Allowed
Smt. Lata Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 88
Constitution of India, 1950 — Article 226, 227Orissa Home Guards Rules, 1962 — Rule 20
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 13 of 13
High Courts22 Jan 1997Allowed
Anadi Charan Parida Vs The State
Orissa High Court · (1997) 83 CLT 238 : (1997) CriLJ 2202
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 42(1)
High Courts21 Jan 1997
Baneswar Biswal Vs State Election Commissioner and Others
Orissa High Court · (1997) 83 CLT 494 : (1997) 1 OLR 310
Constitution of India, 1950 — Article 243OOrissa Grama Panchayat Act, 1964 — Section 25(1), 39
High Courts20 Jan 1997
Indra Dandasena Vs State of Orissa
Orissa High Court · (1997) 1 OLR 398
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts17 Jan 1997Allowed
Dr. Balakrishna Satapathy Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 372
Constitution of India, 1950 — Article 309
High Courts16 Jan 1997Dismissed
Nalini Kishore Dash Vs State of Orissa and Others
Orissa High Court · (1997) 84 CLT 165 : (1997) 1 OLR 368
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 1997Dismissed
Malini Kishore Dash Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 188
Constitution of India, 1950 — Article 226
High Courts14 Jan 1997
Ratnakar Bargai and Others Vs Hakdam Bargai
Orissa High Court · (1997) 2 OLR 554
Criminal Procedure Code, 1973 (CrPC) — Section 145(4), 482
High Courts14 Jan 1997Dismissed
C. David Vs Gobind Chandra Mishra and Another
Orissa High Court · (1998) ACJ 22 : (1997) 2 LLJ 844 : (1997) 1 OLR 353
Workmens Compensation Act, 1923 — Section 30(1), 4, 4(1)
High Courts10 Jan 1997Allowed
Tikeswar Sahoo Vs Ambika Sahuani and Others
Orissa High Court · AIR 1997 Ori 185 : (1997) 83 CLT 498 : (1997) 1 OLR 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1), Order 41 Rule 21, 105
High Courts08 Jan 1997Dismissed
Sadhana Chatterjee Vs Smt. Krishna Chatterjee
Orissa High Court · (1997) 1 OLR 317
Hindu Marriage Act, 1955 — Section 13
High Courts08 Jan 1997Dismissed
Rankanidhi Panda Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 34
Criminal Procedure Code, 1973 (CrPC) — Section 107, 439(2), 482Penal Code, 1860 (IPC) — Section 307, 326, 34, 380
High Courts07 Jan 1997
Narasingh Challan Vs State of Orissa
Orissa High Court · (1997) 83 CLT 522 : (1997) CriLJ 2204 : (1997) 1 OLR 243
Penal Code, 1860 (IPC) — Section 299, 300, 304
High Courts06 Jan 1997Dismissed
Bhuwan Kishore Awasthi Vs Executive Officer and Another
Orissa High Court · (1997) 83 CLT 416 : (1997) 1 OLR 320
High Courts03 Jan 1997
Mrs. Prativa Das Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 10 : (1997) 83 CLT 191 : (1997) 1 OLR 306
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jan 1997
Smt. Gaganaprava Behuria Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 380 : (1997) 1 OLR 351
Constitution of India, 1950 — Article 226, 227