High Courts07 Feb 1997
Susila Naik Vs Judge, Family Court, Rourkela and Another
Orissa High Court · AIR 1998 Ori 61 : (1997) 83 CLT 811 : (1997) 2 DMC 235 : (1997) 2 OLR 66
Family Courts Act, 1984 — Section 7
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 12 of 13
High Courts06 Feb 1997Dismissed
New Kenilworth Metal Pvt. Ltd. Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 1997 Ori 182
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts06 Feb 1997
Sk. Jamir and Sikandar Mulla Vs State of Orissa
Orissa High Court · (1998) CriLJ 1728 : (1997) 2 OLR 532
Penal Code, 1860 (IPC) — Section 395
High Courts05 Feb 1997Allowed
Nabakishore Mohapatra Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 470
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 21(2)
High Courts05 Feb 1997
Sukuma Panigrahi Vs Satyabhama Panigrahi
Orissa High Court · (1997) 02 OHC CK 0014
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts05 Feb 1997Dismissed
Prabodh Kumar Pattnaik and Another Vs State of Orissa and Another
Orissa High Court · (1997) CriLJ 2199
Criminal Procedure Code, 1973 (CrPC) — Section 452, 452(1), 454, 454(1)Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113A
High Courts03 Feb 1997Allowed
Smt. Anita Jena and Others Vs Barot Chandra Pattnaik and Another
Orissa High Court · (1999) ACJ 1046 : AIR 1998 Ori 17
Motor Vehicles Act, 1988 — Section 168
High Courts03 Feb 1997
Smt. Jasoda Mohanty and Another Vs Harish Chandra Mohanty and Another
Orissa High Court · (1997) 83 CLT 645 : (1997) 1 OLR 523
Limitation Act, 1963 — Article 110
High Courts03 Feb 1997Allowed
Babu alias Badal Das and Another and Bari Batra alias Kumuda Vs State of Orissa
Orissa High Court · (1997) 2 OLR 31
Penal Code, 1860 (IPC) — Section 395
High Courts03 Feb 1997Dismissed
Madhab Charan Dash Vs Amiya Prasad Mishra
Orissa High Court · (1997) 2 OLR 37
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts31 Jan 1997Dismissed
Pravakar Misra and Others Vs Chintamani Mishra and Others
Orissa High Court · (1997) 1 OLR 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 41 Rule 27, 100
High Courts31 Jan 1997Allowed
Nilamani Nath and Others Vs State of Orissa
Orissa High Court · (1998) CriLJ 962 : (1997) 2 OLR 565
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Jan 1997Dismissed
Corona Limited and Others Vs Krushna Chandra Patnaik
Orissa High Court · (1997) CriLJ 2396 : (1997) 1 OLR 323
Penal Code, 1860 (IPC) — Section 441, 448Transfer of Property Act, 1882 — Section 106
High Courts29 Jan 1997Dismissed
Bhikari Panda Vs State of Orissa
Orissa High Court · (1997) 83 CLT 580 : (1997) CriLJ 2109 : (1997) 1 OLR 338
Penal Code, 1860 (IPC) — Section 376
High Courts29 Jan 1997Dismissed
Gudla Minna Rao Vs Lado Avataram and Others
Orissa High Court · (1997) 1 OLR 281
Transfer of Property Act, 1882 — Section 83
High Courts29 Jan 1997Dismissed
Gudia Sinna Rao Vs Lade Santaram and Others
Orissa High Court · (1997) 1 OLR 281
Transfer of Property Act, 1882 — Section 83
High Courts27 Jan 1997Dismissed
Jammula Lakshmipati Vs Jammula Narasimha Murty and Others
Orissa High Court · (1997) 1 OLR 314
High Courts24 Jan 1997Dismissed
Muralidhar Swain Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 686 : (1997) 1 OLR 261
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 1997
Villagers of Jajarsingh Basantinath Dutta Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 163 : (1997) 83 CLT 667 : (1997) 1 OLR 270
Bihar and Orissa Excise Act, 1915 — Section 90Constitution of India, 1950 — Article 226
High Courts24 Jan 1997
O.R.E.D.A. Officers Association Vs State of Orissa and Another
Orissa High Court · (1997) 1 OLR 333
Constitution of India, 1950 — Article 12