High Courts12 Mar 1997Dismissed
Sk. Kalu Vs Kumar Bohera and Another
Orissa High Court · (1997) 03 OHC CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 154, 172Evidence Act, 1872 — Section 35Motor Vehicles Act, 1988 — Section 168, 173
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 11 of 13
High Courts11 Mar 1997Allowed
Utkal Asbestos Limited Vs Sales Tax Officer and Another
Orissa High Court · (1997) 1 OLR 571 : (2003) 133 STC 22
Orissa Sales Tax Act, 1947 — Section 13(5)
High Courts06 Mar 1997
United India Insurance Co. Ltd. Vs Dura Tendia and Others
Orissa High Court · (1997) 2 ACC 307 : (1997) 83 CLT 800
Motor Vehicles Act, 1988 — Section 173
High Courts06 Mar 1997
Citizens of Tirtol Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 548
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts05 Mar 1997
Madhusmita Nayak Vs Simadri Nayak and Another
Orissa High Court · AIR 1997 Ori 162 : (1997) 84 CLT 132
Divorce Act, 1869 — Section 10, 11
High Courts03 Mar 1997Dismissed
Smt. Saraswati Parida and etc. Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 146 : (1997) 83 CLT 743
Constitution of India, 1950 — Article 14, 226
High Courts03 Mar 1997Dismissed
Rashtriya Pari Yojana Nirman Nigam Limited Vs Orissa Water Supply and Sewerage Board and Others
Orissa High Court · AIR 1998 Ori 11 : (1997) 84 CLT 104
Constitution of India, 1950 — Article 226, 299
High Courts27 Feb 1997Allowed
Puri Municipality Vs Debidutta Ramaniranjan Patnaik
Orissa High Court · (1997) 2 OLR 211
Orissa Municipal Act, 1950 — Section 349
High Courts26 Feb 1997Allowed
Manisha Singh Deo Vs Bidyadhar Singh Deo
Orissa High Court · (1997) 1 DMC 595 : (1997) 1 OLR 298
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts26 Feb 1997Allowed
Banamali Behera Vs State of Orissa and Others
Orissa High Court · (1997) 84 CLT 471 : (1997) 1 OLR 555
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 9
High Courts25 Feb 1997Allowed
Dibakar Naik Vs Puspalata Patel and Another
Orissa High Court · (1997) 1 OLR 579
Criminal Procedure Code, 1973 (CrPC) — Section 111, 113, 116(3)
High Courts25 Feb 1997
Khadal Digal and Another Vs State of Orissa
Orissa High Court · (1997) CriLJ 3452
Penal Code, 1860 (IPC) — Section 149, 201, 302, 304, 34
High Courts18 Feb 1997Dismissed
Jitmohan Lohar Vs State of Orissa
Orissa High Court · (1997) CriLJ 2842 : (1997) 1 OLR 366
Penal Code, 1860 (IPC) — Section 363, 376
High Courts17 Feb 1997Dismissed
National Insurance Co. Ltd. Vs Tara Bewa and Another
Orissa High Court · (1998) 1 ACC 161 : (1998) ACJ 572 : (1997) 84 CLT 757
High Courts13 Feb 1997Dismissed
Droupadi Devi Vs Padmanabha Mishra and Others
Orissa High Court · (1997) CriLJ 2807
Penal Code, 1860 (IPC) — Section 379
High Courts12 Feb 1997
Parvakar Behera Vs State of Orissa
Orissa High Court · (1997) CriLJ 3291 : (1997) 1 OLR 247
Penal Code, 1860 (IPC) — Section 392, 395
High Courts12 Feb 1997Allowed
Smt. Saraswati Giri and Another Vs Ratanlal Agarwal and Others
Orissa High Court · (1997) 2 ACC 697 : (1997) ACJ 1218 : (1997) 84 CLT 33 : (1997) 1 OLR 302
Motor Vehicles Act, 1939 — Section 110D
High Courts12 Feb 1997Allowed
Nilamani Sahu Vs State of Orissa
Orissa High Court · (1997) 1 OLR 250
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts10 Feb 1997Allowed
Biswanath Banigrahy Vs UCO Bank and Others
Orissa High Court · AIR 1998 Ori 16
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts09 Feb 1997Dismissed
Sanju Gope and Others Vs State of Orissa
Orissa High Court · (1998) CriLJ 1684
Penal Code, 1860 (IPC) — Section 34, 376, 376(2), 506