High Courts15 May 1997Allowed
Akshyaya Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 136
Orissa Education Act, 1969 — Section 7C
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 9 of 13
High Courts15 May 1997Dismissed
Sri Surendranath Sahu and Others Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 43
High Courts15 May 1997
Sri Bijaya Kumar Naik Vs Commissioner of Hindu Religious Endowment and Others
Orissa High Court · (1997) 2 OLR 59
Constitution of India, 1950 — Article 226, 227
High Courts14 May 1997Dismissed
Suma Bewa and Others Vs Kunja Bihari Nayak and Others
Orissa High Court · AIR 1998 Ori 29
Hindu Adoptions and Maintenance Act, 1956 — Section 6
High Courts14 May 1997
Oriental Insurance Co. Ltd. Vs Janaki Swain and Others
Orissa High Court · (1997) 2 OLR 54
High Courts14 May 1997
Indian Paints and Chemicals (P) Ltd. Vs Sales Tax Officer and Another
Orissa High Court · (1997) 84 CLT 410 : (1997) 2 OLR 251
Orissa Sales Tax Act, 1947 — Section 13(5)
High Courts13 May 1997Allowed
Karan alias Pradeep Sagar Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 8
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 10, 3
High Courts13 May 1997
Nirakar Pradhan Vs State of Orissa
Orissa High Court · (1997) 84 CLT 496 : (1997) 2 OLR 22
Penal Code, 1860 (IPC) — Section 304
High Courts08 May 1997Dismissed
Sushanta Kumar Mohapatra and Narayan Pradhan Vs State of Orissa and Others
Orissa High Court · (1997) 84 CLT 517 : (1997) 2 OLR 1
Constitution of India, 1950 — Article 14, 226, 227
High Courts08 May 1997
National Insurance Company Ltd. Vs Kamala Moharana and Others
Orissa High Court · (1998) ACJ 1036 : (1997) 2 OLR 189
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 May 1997Dismissed
Rukshana Parveen Vs Chairman, P.G. Council, Sambalpur University and Others
Orissa High Court · (1997) 05 OHC CK 0011
Constitution of India, 1950 — Article 226
High Courts06 May 1997Allowed
Amar Prasad Satpathy Vs Sitakanta Mohapatra and Another
Orissa High Court · AIR 1998 Ori 66 : (1997) 2 OLR 39
Conduct of Elections Rules, 1961 — Rule 94Representation of the People Act, 1951 — Section 83(1)
High Courts02 May 1997Allowed
Divisional Manager, National Insurance Co. Ltd. Vs Raj Kishore Jethy and Others
Orissa High Court · (1998) 1 ACC 307 : (1999) ACJ 858 : (1997) 84 CLT 851
Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144
High Courts02 May 1997
Satyanarayan Kasanani Vs State of Orissa and Others
Orissa High Court · (1998) 2 ACC 281 : (1997) 84 CLT 265
Motor Vehicles Act, 1988 — Section 2(33)Orissa Motor Vehicles Taxation Act, 1975 — Section 13(2)
High Courts30 Apr 1997Dismissed
State of Orissa Vs Jagadish
Orissa High Court · (1997) 04 OHC CK 0015
Administrative Tribunals Act, 1985 — Section 28, 29Limitation Act, 1963 — Article 58
High Courts28 Apr 1997
Oriental Insurance Company Ltd. Vs Kishore Chandra Sahu and Another
Orissa High Court · (1999) ACJ 122 : (1997) 1 OLR 543
Motor Vehicles Act, 1939 — Section 110B, 96(2)Motor Vehicles Act, 1988 — Section 173Constitution of India, 1950 — Article 14
High Courts25 Apr 1997
Parikhita Behera and Another Vs The Divisional Railway Manager, South Eastern Railway and Others
Orissa High Court · (1998) ACJ 1019 : (1997) 83 CLT 781 : (1997) 2 OLR 69
Constitution of India, 1950 — Article 226, 227Railways Act, 1989 — Section 124
High Courts22 Apr 1997Allowed
Nimain Charan Sahoo Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 530
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 1997Dismissed
Shradha Foundation (P.) Ltd. and Another Vs Suryo Udyog Ltd. and Another
Orissa High Court · (1997) 84 CLT 221 : (1998) 94 CompCas 637
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Apr 1997
Balaram Panda Vs State of Orissa
Orissa High Court · (1997) 2 OLR 14
Penal Code, 1860 (IPC) — Section 201, 71