High Courts20 Jun 1997Dismissed
Natabar Barik Vs Basudev Barik and Another
Orissa High Court · (1997) 2 OLR 131
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 8 of 13
High Courts20 Jun 1997
Pradyota Kumar Sahani Vs Malaya Kishore Naik and Another
Orissa High Court · (1998) CriLJ 796 : (1997) 2 OLR 129
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3)Penal Code, 1860 (IPC) — Section 379
High Courts20 Jun 1997Dismissed
Dhruba Charan Padhi Vs Madhusudan Das and Others
Orissa High Court · (1997) 2 OLR 90
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts20 Jun 1997Allowed
Harihar Singh, Rosan Alli, Ashok Mohanty and Another and Babuli alias Gunanidhi Puhan Vs State of Orissa
Orissa High Court · (1997) 2 ALT(Cri) 10 : (1997) 84 CLT 269 : (1997) 2 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 11, 40, 41, 42, 43
High Courts20 Jun 1997
Salegram Bagarty and Others Vs Sankar Bagarty and Others
Orissa High Court · (1997) 2 OLR 102
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Jun 1997Allowed
Divisional Manager, United India Insurance Co. Ltd. Vs Bhagaban Das and Another
Orissa High Court · (1999) ACJ 812
Employees Compensation Act, 1923 — Section 30, 4
High Courts20 Jun 1997
Smt. Ahali Sahu Vs Bimal Kumar Ghosh and Others
Orissa High Court · (1998) 1 ACC 190 : (1997) 84 CLT 550
High Courts20 Jun 1997Dismissed
Hari Khilla Vs State of Orissa
Orissa High Court · (1997) 84 CLT 620 : (1997) 2 OLR 52
Penal Code, 1860 (IPC) — Section 376
High Courts20 Jun 1997
Subash Sethy Vs Mahinder Singh Rajpal and Another
Orissa High Court · (1998) 1 ACC 27 : (1997) 84 CLT 348
High Courts19 Jun 1997Dismissed
Lugun Dungdung and Others Vs State of Orissa
Orissa High Court · (1997) 84 CLT 567 : (1997) 2 OLR 92
Penal Code, 1860 (IPC) — Section 149, 307, 34
High Courts19 Jun 1997
Purna Chandra Rana Vs Narayan Rana and Others
Orissa High Court · (1997) 2 OLR 51
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Jun 1997
Gati Behera and Others Vs State of Orissa
Orissa High Court · (1997) 2 DMC 403
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts19 Jun 1997
Rajkishore Mathur Vs Mangatram Agrawal and Others
Orissa High Court · (1997) 84 CLT 235 : (1997) 2 OLR 524
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts19 Jun 1997Allowed
Gati Behera and Another, Purusottam Sahu and Another and Dambarudhar Pradhan and Others Vs State of Orissa
Orissa High Court · (1997) 2 OLR 62
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts19 Jun 1997Dismissed
Surendra Kumar Patra Vs State of Orissa
Orissa High Court · (1997) 2 ALT(Cri) 21 : (1997) 84 CLT 514 : (1997) 2 OLR 49
Penal Code, 1860 (IPC) — Section 376, 392
High Courts19 Jun 1997Dismissed
Laki Harijan Vs State of Orissa
Orissa High Court · (1997) 84 CLT 451 : (1998) CriLJ 1129
Penal Code, 1860 (IPC) — Section 376
High Courts19 Jun 1997Allowed
Bidu Siala Vs State of Orissa
Orissa High Court · (1997) 84 CLT 817 : (1998) CriLJ 794 : (1997) 2 OLR 81
Penal Code, 1860 (IPC) — Section 304, 325
High Courts18 Jun 1997Allowed
Rani Sardar Vs State of Orissa
Orissa High Court · (1997) 2 OLR 168
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 1997Allowed
Isram Bariha and Others Vs State of Orissa
Orissa High Court · (1997) 2 OLR 165
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Jun 1997
Durjodhan Ray Vs State of Orissa
Orissa High Court · (1998) 85 CLT 114 : (1997) 2 OLR 514
Penal Code, 1860 (IPC) — Section 299, 300