High Courts08 Jul 1997
Saila Behari Das, Sr. Manager Vs Regional P.F. Commissioner
Orissa High Court · (1999) 3 LLJ 1671
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 7 of 13
High Courts03 Jul 1997Dismissed
Sri Pandit Math and Others Vs State of Orissa and Another
Orissa High Court · (1997) 84 CLT 309 : (1997) 2 OLR 156
Orissa Hindu Religious Endowments Act, 1951 — Section 35, 35(1), 35(2), 35(3), 35(5)
High Courts02 Jul 1997
Ranjan Constructions Vs Central Board of Direct Taxes
Orissa High Court · (1998) 232 ITR 76 : (1997) 2 OLR 338
Income Tax Act, 1961 — Section 40, 44AD, 44AD(2), 44AE, 44AE(3)
High Courts02 Jul 1997
RANJAN CONSTRUCTIONS and Others Vs CENTRAL BOARD OF DIRECT TAX and Others
Orissa High Court · (1998) 145 CTR 82
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts01 Jul 1997
Debendra Nath Panda and Another Vs Hare Krushna Patnaik
Orissa High Court · (1997) 2 OLR 557
Penal Code, 1860 (IPC) — Section 504
High Courts01 Jul 1997Dismissed
Ratnakar Dandasena Vs State of Orissa
Orissa High Court · (1997) 84 CLT 883 : (1998) CriLJ 295
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jun 1997Dismissed
Sridhar Panda Vs Taramani Dibya and Another
Orissa High Court · (1997) 84 CLT 323 : (1997) 2 OLR 161
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 211, 212, 213
High Courts30 Jun 1997Allowed
Smt. Dura Dei and Niranjan Mallick Vs State of Orissa
Orissa High Court · (1997) 2 OLR 153 : (1997) 2 OLR 152
Penal Code, 1860 (IPC) — Section 304
High Courts30 Jun 1997Allowed
Shri Lalit Mohan Meher Vs Revenue Divisional Commissioner, Northern Division and Others
Orissa High Court · (1997) 2 OLR 171
Limitation Act, 1963 — Section 5
High Courts27 Jun 1997Allowed
Durga Prasad Kar and Others Vs Ranjitarani Satpathy
Orissa High Court · (1997) 2 OLR 537
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 498A
High Courts27 Jun 1997Allowed
Chhuturam Mahanta Vs Jagdish Mahanta and Another
Orissa High Court · (1997) 84 CLT 555 : (1997) 2 OLR 201
Limitation Act, 1963 — Article 65
High Courts27 Jun 1997Allowed
Trilochan Harijan and Another Vs State of Orissa
Orissa High Court · (1998) CriLJ 1887 : (1997) 2 OLR 134
Penal Code, 1860 (IPC) — Section 394
High Courts27 Jun 1997Allowed
Jadumani Sahu Vs State of Orissa
Orissa High Court · (1997) 2 OLR 141
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(1), 42(2), 55
High Courts27 Jun 1997Dismissed
Road Transport Organization of India Vs Barunai Powerloom Weavers' Co-operative Society Ltd. and Another
Orissa High Court · (1997) 84 CLT 174 : (1997) 2 OLR 106
Carriers Act, 1865 — Section 9Civil Procedure Code, 1908 (CPC) — Section 20, 21
High Courts27 Jun 1997Dismissed
Jadumani Giri and Another Vs Bhama Bewa and Others
Orissa High Court · (1997) 84 CLT 213 : (1997) 2 OLR 203
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 58
High Courts27 Jun 1997Allowed
Bibekananda Das Vs State of Orissa and Others
Orissa High Court · (1997) 1 ALT(Cri) 11 : (1997) 2 OLR 122
High Courts25 Jun 1997Allowed
Jagata Singh Vs State of Orissa
Orissa High Court · (1997) 2 OLR 192
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 1997Allowed
Adala Padmanava Patro Vs Adala Madhusudan Patro and Another
Orissa High Court · (1997) 2 OLR 103
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Jun 1997
Divisional Manager, New India Assurance Co. Ltd. Vs Chanda Munda and Another
Orissa High Court · (1998) 1 ACC 358 : (1998) ACJ 1197 : (1998) 85 CLT 92
High Courts20 Jun 1997
Unendra Kumar Lenka Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 133
Criminal Procedure Code, 1973 (CrPC) — Section 34, 482, 66