High Courts29 Jul 1997Dismissed
Babaji Charan Sahu and Another Vs State of Orissa
Orissa High Court · (1998) CriLJ 1175
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 157, 159, 302, 34
COURT ARCHIVE
Orissa High Court judgments, 1997
256 judgments · page 6 of 13
High Courts28 Jul 1997
Yugasrestha Sovaniya Shikhyashrama Vs Regional Provident Fund Commissioner and Another
Orissa High Court · (1997) 84 CLT 504 : (1999) 1 LLJ 34
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7B
High Courts25 Jul 1997Allowed
Itishree Ray Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 232
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 5(1), 5(8)
High Courts25 Jul 1997
Sukant Kumar Sethi Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 226
High Courts25 Jul 1997Allowed
Laila Bibi and Others Vs Asha Bibi and Others
Orissa High Court · (1997) 84 CLT 397 : (1997) 2 OLR 273
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Jul 1997Dismissed
Narayan Purohit and Others Vs Jagdish Purohit
Orissa High Court · (1997) 07 OHC CK 0007
Limitation Act, 1963 — Article 43, 65
High Courts23 Jul 1997Dismissed
Orissa Power Generation Corporation Ltd. Vs Z. Engineer's Construction (P) Ltd.
Orissa High Court · (1997) 2 OLR 175
Arbitration Act, 1940 — Section 30, 33
High Courts22 Jul 1997
Oriental Insurance Co. Ltd. Vs Pathani Sethi and Another
Orissa High Court · (1998) ACJ 510 : (1997) 84 CLT 446
Employees Compensation Act, 1923 — Section 30
High Courts22 Jul 1997
Oriental Insurance Co. Ltd. Vs Maku Mabakul Khan and Another
Orissa High Court · (1999) ACJ 666
Employees Compensation Act, 1923 — Section 30
High Courts21 Jul 1997
Manmath Biswal Vs State of Orissa
Orissa High Court · (1997) 2 OLR 198
Penal Code, 1860 (IPC) — Section 323, 366, 376, 377
High Courts21 Jul 1997Dismissed
Ratia alias Dandha Munda Vs State of Orissa
Orissa High Court · (1998) 85 CLT 416 : (1997) 2 OLR 436
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 201, 302
High Courts16 Jul 1997Allowed
Prakash Industries Limited and Another Vs Smt. Maitri Shukla and Others
Orissa High Court · AIR 1998 Ori 45 : (1997) 84 CLT 316 : (1997) 2 OLR 144
Civil Procedure Code, 1908 (CPC) — Section 127, 80, 80(1), 80(2)
High Courts16 Jul 1997
Subash Chandra Sahu Vs State of Orissa
Orissa High Court · (1997) 2 OLR 194
Penal Code, 1860 (IPC) — Section 300, 304
High Courts16 Jul 1997
J.J. Spinners Ltd. Vs The Commissioner of Commercial Taxes and Others
Orissa High Court · (1997) 84 CLT 631 : (1997) 2 OLR 179
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 1997
Sri Khirod Kumar Mohanty Vs State Education Tribunal and Others
Orissa High Court · (1997) 84 CLT 365 : (1997) 2 OLR 185
Orissa Education Act, 1969 — Section 10A, 24A(5)
High Courts15 Jul 1997
Royal Plastics Industries and Another Vs Employees' State Insurance Corporation and Others
Orissa High Court · (1998) 1 LLJ 776
Employees State Insurance Act, 1948 — Section 45A, 75
High Courts14 Jul 1997
Bishek Mohananda Vs State of Orissa
Orissa High Court · (1998) CriLJ 1489
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 384
High Courts09 Jul 1997Allowed
Sunyabasi Paikra and Others Vs Paramananda Ransingh and Others
Orissa High Court · (1997) 84 CLT 534 : (1997) 2 OLR 277
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts09 Jul 1997Allowed
Meridian Steels and Others Vs Commissioner of Commercial Taxes and Others
Orissa High Court · (1997) 2 OLR 348 : (2003) 133 STC 486
Orissa Sales Tax Act, 1947 — Section 9(6)Orissa Sales Tax Rules, 1947 — Rule 16A
High Courts08 Jul 1997
Saila Behari Das, Senior Manager, Orissa Construction Corporation Structural Steel Part I Vs Regional Provident Fund Commissioner
Orissa High Court · (1997) 2 OLR 182
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B