High Courts02 Sept 1997Dismissed

Surya Narayan Panda Vs State of Orissa

Orissa High Court · (1998) CriLJ 3050

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 197, 362Dowry Prohibition Act, 1961 — Section 4, 6