Criminal Procedure Code, 1973 (CrPC) — Section 299, 512Dowry Prohibition Act, 1961 — Section 4Orissa High Court General Rules and Circular Orders — Rule 326

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High Courts19 Sept 1997Allowed

Bhubaneswar City Distribution Division Vs Union of India (UOI) and Another

Orissa High Court · (1998) 85 CLT 198 : (1998) 2 LLJ 1044

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts19 Sept 1997

Ganesh Prasad Patra and Others Vs United Bank of India and Others

Orissa High Court · (1998) 85 CLT 444 : (1997) 2 OLR 363

Constitution of India, 1950 — Article 226, 227

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High Courts19 Sept 1997Dismissed

Branch Manager, Oriental Insurance Co. Ltd. and Another Vs Jai Bhawani Pvt. Ltd.

Orissa High Court · (1997) 2 OLR 527

Arbitration Act, 1940 — Section 31, 38Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts16 Sept 1997

P. Azad Choudhury Vs R. Rathanalu and Another

Orissa High Court · (1998) ACJ 711 : (1997) 84 CLT 823

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High Courts16 Sept 1997Allowed

Prakash Chandra Das and Others Vs Labour Commissioner and Another

Orissa High Court · (1997) 84 CLT 713 : (1997) 2 OLR 478

Limitation Act, 1963 — Section 5

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High Courts15 Sept 1997Allowed

Smt. Purnima Bhanja Deo and Others Vs Smt. Bishnupriya Senapati and Others

Orissa High Court · (1997) 09 OHC CK 0042

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2

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High Courts15 Sept 1997

Indrajeet Roy Vs State of Orissa and Another

Orissa High Court · (1998) CriLJ 2415 : (1997) 2 OLR 482

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439

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High Courts15 Sept 1997

Smt. Satyabhama Mohatab Vs District Transport Manager (Administration), O.S.R.T.C. Bhadrak and Another

Orissa High Court · (1999) 87 CLT 422

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High Courts12 Sept 1997

Srinivas Mohanty Vs Dr. Radhanath Rath, Editor, Samaj and Others Durga Prasad Pradhan and Others Vs Sarat Misra, Editor, Daily Oriya newspaper "THE ANUPAM BHARAT" and Others Nationalist Lawyers Forum Vs The Registrar (Judicial) High Court of Orissa and Others

Orissa High Court · (1997) 84 CLT 648 : (1998) CriLJ 1130 : (1997) 2 OLR 383

Constitution of India, 1950 — Article 19

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High Courts11 Sept 1997

M.A. Razak Vs United India Insurance Co. Ltd. and Others

Orissa High Court · (1998) 1 ACC 195 : (1998) ACJ 948 : (1997) 84 CLT 730

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High Courts11 Sept 1997

Adikanda Mishra and Others Vs Uma Devi and Others

Orissa High Court · (1997) 2 OLR 491

Civil Procedure Code, 1908 (CPC) — Section 114

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High Courts11 Sept 1997

Smt. Bhanumati Behera Vs The Life Insurance Corporation Limited, Sambalpur Division and Others

Orissa High Court · (2002) 1 OLR 200

Insurance Act, 1938 — Section 39

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