COURT ARCHIVE

Orissa High Court judgments, 1997

256 judgments · page 10 of 13

High Courts17 Apr 1997Dismissed

Rama Chandra Khuntia Vs Ashok Kumar Das and Others

Orissa High Court · AIR 1998 Ori 59 : (1997) 84 CLT 162

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2Representation of the People Act, 1951 — Section 86, 87

High Courts17 Apr 1997

Bhagabat Behera Vs Sitakanta Misra and Others

Orissa High Court · (1997) 84 CLT 149 : (1998) 2 OLR 327

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Representation of the People Act, 1951 — Section 86, 87

High Courts10 Apr 1997

Dinabandhu Swain Vs State of Orissa and Others

Orissa High Court · (1997) 83 CLT 728 : (1997) 2 OLR 229

Orissa Grama Panchayat Rules, 1968 — Rule 212, 213

High Courts09 Apr 1997

Giridhari Rath Vs State of Orissa and Others

Orissa High Court · (1997) 83 CLT 724 : (1997) 1 OLR 494

Orissa Estates Abolition Act, 1951 — Section 6, 7, 8(1)

High Courts08 Apr 1997Allowed

Saroj Kumar Mishra Vs Board of Directors of Orissa State Financial Corporation and Others

Orissa High Court · (1997) 1 OLR 537

Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13Orissa State Financial Corporation (Staff) Regulations, 1975 — Regulation 44

High Courts08 Apr 1997

Bipin Food Products Vs Orissa State Financial Corporation and Others

Orissa High Court · (1997) 84 CLT 579 : (1999) 95 CompCas 133

High Courts03 Apr 1997Allowed

Narayan Karjee Vs State of Orissa

Orissa High Court · (1997) 1 OLR 466

Penal Code, 1860 (IPC) — Section 302

High Courts02 Apr 1997

Radhasyam Mishra Vs Republic of India

Orissa High Court · (1997) 2 OLR 27

Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 482

High Courts02 Apr 1997Allowed

Himanshu Sekhar Lenka and Another Vs Orissa State Leather Corporation Ltd. and Others

Orissa High Court · (1997) 2 OLR 84

Constitution of India, 1950 — Article 226, 227

High Courts31 Mar 1997Partly Allowed

Govinda Chandra Panda and Another Vs State of Orissa and Others

Orissa High Court · AIR 1997 Ori 172 : (1997) 83 CLT 656 : (1997) 1 OLR 497

Constitution of India, 1950 — Article 226Orissa Agricultural Produce Markets Act, 1956 — Section 18A, 18B, 18C, 18D, 18EOrissa Agricultural Produce Markets Rules, 1958 — Rule 32, 33, 39, 39(2), 40

High Courts31 Mar 1997Allowed

Madhabananda Nayak Vs State of Orissa and Others

Orissa High Court · AIR 1998 Ori 1

Contract Act, 1872 — Section 201

High Courts28 Mar 1997Dismissed

Damania Industries Ltd. Vs State of Orissa and Others

Orissa High Court · AIR 1998 Ori 2

Constitution of India, 1950 — Article 14, 226, 299Contract Act, 1872 — Section 23

High Courts26 Mar 1997Allowed

Smt. Kamala Singh and Another Vs State of Orissa and Others

Orissa High Court · (1997) 83 CLT 680 : (1997) 1 OLR 586

Orissa Government Land Settlement Act, 1962 — Section 7A(3)

High Courts26 Mar 1997Dismissed

Gouranga Parida and Others Vs State of Orissa and Others

Orissa High Court · AIR 1997 Ori 177

Constitution of India, 1950 — Article 226

High Courts21 Mar 1997

Umaballav Rath Vs Maheswar Mohanty and Others

Orissa High Court · AIR 1997 Ori 204 : (1997) 1 OLR 472

Representation of the People Act, 1951 — Section 83(1), 86(5)

High Courts19 Mar 1997Allowed

Haguri alias Hema Bewa and Another Vs Dhaneswar Barik and Another

Orissa High Court · (1997) 1 OLR 591

High Courts18 Mar 1997Dismissed

Bhagirathi Das Vs State of Orissa

Orissa High Court · (1997) 2 OLR 32

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 294, 323, 324, 341, 506

High Courts17 Mar 1997Allowed

Ramkrushna Sahu Vs Collector and Others

Orissa High Court · (1997) 1 OLR 481

Constitution of India, 1950 — Article 14, 226, 227

High Courts17 Mar 1997

Anita Agrawala Vs Santosh Kumar Mohanty

Orissa High Court · (1997) 2 DMC 127

Family Courts Act, 1984 — Section 21, 21(2), 9

High Courts12 Mar 1997Allowed

Swaroop Sekhar Jee and Others Vs Ghanshyam Panda

Orissa High Court · (1997) 03 OHC CK 0020