High Courts04 Jan 1995
Commissioner of Income Tax Vs Govind Chandra Pani
Orissa High Court · (1995) 126 CTR 359
Income Tax Act, 1961 — Section 15, 16, 17, 17(1)
COURT ARCHIVE
Orissa High Court judgments, 1995
366 judgments · page 19 of 19
High Courts03 Jan 1995Dismissed
Kasi alias Kasinath Jena Vs Pitabas Sahu and Others
Orissa High Court · (1995) 1 OLR 424
Orissa Land Reforms Act, 1960 — Section 14, 15
High Courts02 Jan 1995
Benzamin Khiro alias Kiro, Ananta Sharan Hota, Rajendra Prasad, Udayanath Behera and Hemanta Kumar Patnaik Vs State of Orissa and Another
Orissa High Court · (1995) CriLJ 1682 : (1995) 1 OLR 503
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts02 Jan 1995
Bhimsen Gochhayat Vs Regional Manager, Bank of India and Another
Orissa High Court · (1995) 71 FLR 915 : (1998) 3 LLJ 630
Constitution of India, 1950 — Article 20(2), 20(3)Penal Code, 1860 (IPC) — Section 419, 420, 468
High Courts01 Jan 1995Allowed
Bidyutprava Jena Vs Land Acquisition Officer (Civil)
Orissa High Court · (1997) 2 OLR 341
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts01 Jan 1995Dismissed
Harish Chandra Sahu and Another Vs Dibyasingha Mohapatra and Others
Orissa High Court · (1995) 1 OLR 510