High Courts14 Feb 1995
Ismile Guru Vs State of Orissa
Orissa High Court · AIR 1995 Ori 267 : (1995) 2 OLR 126
Constitution of India, 1950 — Article 342(1)Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980 — Rule 1
COURT ARCHIVE
Orissa High Court judgments, 1995
366 judgments · page 17 of 19
High Courts10 Feb 1995Allowed
G.R. Graphite Industries Vs Collector of Central Excise
Orissa High Court · (2003) 163 ELT 154
Central Excises and Salt Act, 1944 — Section 11A
High Courts08 Feb 1995Allowed
Mahima Prasad Sahu Vs Collector, Cuttack and Others
Orissa High Court · AIR 1995 Ori 265 : (1995) 1 OLR 363
Essential Commodities Act, 1955 — Section 3, 6A
High Courts07 Feb 1995
Trilochan Singh and Another Vs Commissioner of Land Records and Settlement and Others
Orissa High Court · (1995) 1 OLR 537
High Courts07 Feb 1995
United India Insurance Co. Ltd. Vs Sarat Kumar Sahoo and Another
Orissa High Court · (1995) ACJ 1120
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Feb 1995
Orissa State Electricity Board and Another Vs Union of India (UOI) and Others
Orissa High Court · (1999) 3 LLJ 353
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts02 Feb 1995Dismissed
Giridhari Das and Others Vs Basudev Das
Orissa High Court · (1995) 1 OLR 370
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts31 Jan 1995Dismissed
Kartik Harijan Vs State of Orissa
Orissa High Court · (1995) CriLJ 2019
Penal Code, 1860 (IPC) — Section 300, 302
High Courts30 Jan 1995Allowed
The United India Insurance Co. Ltd. Vs Kamalalochan Kamalo and Others
Orissa High Court · (1996) ACJ 302 : AIR 1995 Ori 213 : (1995) 1 OLR 445
Motor Vehicles Act, 1939 — Section 110B, 92A, 95, 95(1), 96Motor Vehicles Act, 1988 — Section 104
High Courts30 Jan 1995Allowed
State of Orissa and Others Vs Durga Enterprisers, Jagatsingpur
Orissa High Court · (1995) 1 OLR 453
Constitution of India, 1950 — Article 14, 299, 299(1)Contract Act, 1872 — Section 55
High Courts27 Jan 1995Allowed
Bijaya Kumar Subudhi Vs State of Orissa
Orissa High Court · (1995) 1 OLR 481
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts27 Jan 1995Dismissed
A.C. Katyal Vs National Insurance Company Ltd. and Another
Orissa High Court · (1996) ACJ 236 : AIR 1995 Ori 231 : (1995) 1 OLR 374
Motor Vehicles Act, 1939 — Section 95(1)
High Courts27 Jan 1995Dismissed
Anukul Chandra Pradhan and etc. Vs State of Orissa and Another
Orissa High Court · AIR 1996 Ori 36
Constitution of India, 1950 — Article 166, 226, 227, 47
High Courts18 Jan 1995Dismissed
Dr. Hari Prasad Das and Others Vs State of Orissa and Another
Orissa High Court · (1995) 1 OLR 428
Constitution of India, 1950 — Article 226, 227
High Courts18 Jan 1995Allowed
Kedar Rout and Another Vs Sricharan Das and Another
Orissa High Court · AIR 1995 Ori 279 : (1998) 91 CompCas 734 : (1995) 1 OLR 339
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 457, 483, 643
High Courts18 Jan 1995
Nirakar Das Vs Gourhari Das and Others
Orissa High Court · AIR 1995 Ori 270 : (1995) 1 OLR 526
Evidence Act, 1872 — Section 101, 3Limitation Act, 1963 — Article 64, 65
High Courts18 Jan 1995Dismissed
Naran Senapati Vs Cuttack Municipality and Others
Orissa High Court · (1995) 1 OLR 521
High Courts16 Jan 1995Dismissed
Mahabir Soap and Gudakhu Factory Vs Union of India (UOI) and Others
Orissa High Court · AIR 1995 Ori 218 : (1995) 1 OLR 472
Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules, 1986 — Rule 4(3)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
High Courts16 Jan 1995Allowed
Mangulu Kanhar and Another Vs State of Orissa
Orissa High Court · (1995) CriLJ 2036
Penal Code, 1860 (IPC) — Section 307, 34
High Courts13 Jan 1995
Naresh Chandra Pradhan Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 420
Orissa Aided Educational Institutions (Appointment of Teachers Validation) Act, 1989 — Section 3