High Courts16 Mar 1995

Jagannath Sahoo Vs State of Orissa and Others

Orissa High Court · (1995) 1 OLR 582

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(2), 8(3)Orissa Education Act, 1969 — Section 3