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Orissa High Court judgments, 1995

366 judgments · page 18 of 19

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High Courts13 Jan 1995

Sabari Art Printers and Another Vs State of Orissa

Orissa High Court · (1995) 1 OLR 271

Criminal Procedure Code, 1973 (CrPC) — Section 313Income Tax Act, 1961 — Section 276C, 277, 278B, 278E
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High Courts13 Jan 1995

Sanyasi Charan Jena and Others Vs Rai Charan Jena and Others

Orissa High Court · (1995) 1 OLR 350

Orissa Land Reforms Act, 1960 — Section 60
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High Courts13 Jan 1995Allowed

Jyoti Sankar Tripathy Vs The State

Orissa High Court · (1995) CriLJ 3048 : (1995) 1 OLR 409

Juvenile Justice Act, 1986 — Section 2, 24(1)
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High Courts13 Jan 1995

Sailendra Barik and Others Vs Additional District Magistrate and Others

Orissa High Court · (1995) 1 OLR 412

Constitution of India, 1950 — Article 226, 227Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 7ASurvey and Settlement Act, 1958 — Section 15
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High Courts12 Jan 1995Allowed

Dabur India Ltd. Vs Commissioner of Sales Taxs and Others

Orissa High Court · (1995) 1 OLR 264

Drugs and Cosmetics Act, 1940 — Section 3
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High Courts10 Jan 1995Allowed

Ramesh Chandra Mohanty Vs State of Orissa

Orissa High Court · (2000) 2 OLR 603

Army Act, 1950 — Section 125, 69, 70Criminal Procedure Code, 1973 (CrPC) — Section 397, 475, 482, 549(1)
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High Courts09 Jan 1995Dismissed

Madan Mohan Panigrahi and Others Vs Revenue Officer and Others

Orissa High Court · (1995) 1 OLR 394

Constitution of India, 1950 — Article 226, 227Orissa Land Reforms Act, 1960 — Section 2(31), 36A
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High Courts09 Jan 1995Dismissed

Lingaraj Pallai Vs State of Orissa

Orissa High Court · (1995) 1 OLR 380

Penal Code, 1860 (IPC) — Section 354, 376, 457, 511
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High Courts09 Jan 1995Dismissed

Laxman Nath Das and Another Vs Deputy Secretary (Examination), The Indian Institute of Bankers and Others

Orissa High Court · AIR 1995 Ori 277 : (1995) 1 OLR 435

Constitution of India, 1950 — Article 12
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High Courts09 Jan 1995Allowed

Jagannath Barik Vs Orissa Khadi and Village Industries Board and Others

Orissa High Court · (1998) 3 LLJ 479 : (1995) 1 OLR 430

Industrial Disputes Act, 1947 — Section 33C(2)Payment of Gratuity Act, 1972 — Section 8Payment of Wages Act, 1936 — Section 7(2)
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High Courts09 Jan 1995Allowed

Pawan Food Products Vs Orissa State Electricity Board and Others

Orissa High Court · (1995) 01 OHC CK 0008

Electricity Act, 1910 — Section 14(1), 22, 22A, 24, 24(1)
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High Courts09 Jan 1995Allowed

State of Orissa Vs Ramwatar Agarwalla and Another

Orissa High Court · (1995) CriLJ 2053

Criminal Procedure Code, 1973 (CrPC) — Section 245(1)Prevention of Food Adulteration Act, 1954 — Section 10, 10(7), 16(1)
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High Courts09 Jan 1995

Panchu Mahakud and Others Vs P.C. Mohanty and Others

Orissa High Court · (1995) 2 LLJ 1203 : (1995) 1 OLR 355

Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts06 Jan 1995Allowed

Basanta Kumar Sahu Vs Bhikari Charan Sahu and Others

Orissa High Court · (1995) 1 OLR 516

Evidence Act, 1872 — Section 50Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37, 51
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High Courts06 Jan 1995

Karunasindhu Nayak Vs State of Orissa and Others

Orissa High Court · (1995) 1 OLR 541

Constitution of India, 1950 — Article 226, 227
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High Courts06 Jan 1995

Brahmananda Das Vs State Transport Authority and Others

Orissa High Court · (1995) 1 OLR 461

Motor Vehicles Act, 1988 — Section 72
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High Courts06 Jan 1995

Sachindra Kumar Swain Vs The State of Orissa

Orissa High Court · AIR 1995 Ori 224 : (1995) 1 OLR 439

Constitution of India, 1950 — Article 14Orissa Government Land Settlement Act, 1962 — Section 2
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High Courts05 Jan 1995Allowed

Jagannath Naik and Others Vs Additional District Magistrate (L.R.), Balasore and Others

Orissa High Court · AIR 1996 Ori 16

Constitution of India, 1950 — Article 226, 227
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High Courts04 Jan 1995Allowed

Utkal Woven Sacks Vs State of Orissa and Others

Orissa High Court · (1995) 1 OLR 407

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High Courts04 Jan 1995

Iron Exchange India Ltd. Vs State of Orissa and Others

Orissa High Court · (1995) 1 OLR 402

Constitution of India, 1950 — Article 226Orissa Sales Tax Act, 1947 — Section 13(5), 24(7)
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