High Courts25 Feb 1963Dismissed
Naban Bewa Vs Nabakishore Samal
Orissa High Court · AIR 1964 Ori 16 : (1963) 29 CLT 428
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 117
COURT ARCHIVE
Orissa High Court judgments, 1963
201 judgments · page 10 of 11
High Courts20 Feb 1963Dismissed
Dani Sahu and Another Vs Brajabandhu Bal and Another
Orissa High Court · (1963) 29 CLT 409
Registration Act, 1908 — Section 17, 17(1), 49Transfer of Property Act, 1882 — Section 107, 117
High Courts18 Feb 1963Allowed
Dharmu Bharati and Others Vs Buli Dei and Others
Orissa High Court · AIR 1964 Ori 25 : (1963) 29 CLT 350
Limitation Act, 1908 — Article 144
High Courts13 Feb 1963Allowed
The Governor of Orissa State Vs Shivaprasad Sahu
Orissa High Court · AIR 1963 Ori 217
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 18, 19, 20, 22, 65Orissa Forest Contract Rules, 1966 — Rule 34
High Courts12 Feb 1963
Damodar Patra and Others Vs Kanchan Sahuani and Others
Orissa High Court · AIR 1963 Ori 140
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 2, Order 22 Rule 4Contract Act, 1872 — Section 43
High Courts12 Feb 1963
Anil Chandra Bardhan Vs Indra Padhan and Others
Orissa High Court · (1964) 30 CLT 206
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 211, 218, 380, 381, 411
High Courts11 Feb 1963Dismissed
Aparti Bewa Vs Suna Stree
Orissa High Court · AIR 1963 Ori 166
Hindu Succession Act, 1956 — Section 15(2), 9
High Courts06 Feb 1963Dismissed
Kali Charan Panda Vs Kartik Chandra Panda and Another
Orissa High Court · (1963) 29 CLT 425
Penal Code, 1860 (IPC) — Section 379
High Courts06 Feb 1963Partly Allowed
Smt. Rajeshwari Poddar Vs Sub Collector of Berhampur
Orissa High Court · AIR 1964 Ori 12 : (1963) 29 CLT 281
Land Acquisition Act, 1894 — Section 23, 23(1), 4(1)
High Courts31 Jan 1963Dismissed
Dinabandhu Badu Vs Somanath Badu and Others
Orissa High Court · (1963) 29 CLT 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(1), Order 21 Rule 35, Order 21 Rule 36, 47 , 51
High Courts22 Jan 1963Dismissed
Mamchand Mulchand firm and Another Vs Union of India (UOI) and Another
Orissa High Court · (1963) 29 CLT 193
Contract Act, 1872 — Section 150, 151, 152, 161Railways Act, 1989 — Section 72
High Courts22 Jan 1963
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs PRAFULLA KUMAR MALLIK.
Orissa High Court · (1964) 51 ITR 65
Income Tax Act, 1922 — Section 10(1), 10(2)(xv)
High Courts21 Jan 1963Dismissed
Karri Ramaya Naidu Vs Karri Chilakayya Naidu
Orissa High Court · AIR 1963 Ori 142
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Orissa Tenants Protection Act, 1948 — Section 5
High Courts11 Jan 1963Dismissed
K. Ramana Vs State of Orissa
Orissa High Court · (1963) 29 CLT 191
Motor Vehicles Act, 1988 — Section 112, 123, 124, 13(1), 130
High Courts10 Jan 1963Allowed
Basudev Das and Another Vs Somenath Das
Orissa High Court · AIR 1964 Ori 63 : (1963) 29 CLT 666
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 94, 95, 97
High Courts04 Jan 1963Dismissed
Korada Gedha Vs Raghabo Pati and Others
Orissa High Court · AIR 1963 Ori 121
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jan 1963Dismissed
Mst. Sili Silia Oramin and Others Vs Joseph Oram and Another
Orissa High Court · (1963) 29 CLT 145
High Courts02 Jan 1963Dismissed
Dharma Gauda Vs Ganapati Gauda and Others
Orissa High Court · AIR 1964 Ori 21
Arbitration Act, 1940 — Section 32
High Courts02 Jan 1963Dismissed
Lokenath Badu and Another Vs Batakrishna Praharaj
Orissa High Court · AIR 1963 Ori 115 : (1963) 29 CLT 127
High Courts02 Jan 1963
Shaik Piru Bork and Others Vs Kalandi Pati and Others
Orissa High Court · AIR 1964 Ori 18 : (1963) 29 CLT 208
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9Criminal Procedure Code, 1898 (CrPC) — Section 107