High Courts05 Apr 1963Allowed
Bamdeb Misra Vs Laxmi Malla
Orissa High Court · AIR 1963 Ori 179 : (1963) 29 CLT 442 : (1963) CriLJ 526
Criminal Procedure Code, 1898 (CrPC) — Section 476, 479APenal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Orissa High Court judgments, 1963
201 judgments · page 9 of 11
High Courts03 Apr 1963
State of Orissa Vs Bhima Patra
Orissa High Court · AIR 1963 Ori 185 : (1964) 30 CLT 142 : (1963) 14 STC 512
Central Sales Tax Act, 1956 — Section 15, 7
High Courts02 Apr 1963Allowed
Sri Govindaram Saraf Vs State of Orissa
Orissa High Court · (1963) 29 CLT 322 : (1963) 14 STC 622
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 1963Dismissed
Pitambar Bal Vs Birabar Bhundaban Chandra Dhir Narendra and Others
Orissa High Court · (1963) 29 CLT 341
Constitution of India, 1950 — Article 226Orissa Panchayat Samiti and Zilla Parishad Act, 1959 — Section 11(1)Orissa Zilla Parishad (Conduct of Election, Election Disputes and Decisions about Disqualification of Members) Rules 1960 — Rule 59, 6
High Courts27 Mar 1963Dismissed
Asok Kumar Pani Vs The State and Others
Orissa High Court · AIR 1963 Ori 173
Constitution of India, 1950 — Article 226
High Courts27 Mar 1963Dismissed
Srimati Swarnamayi Panigrahi Vs State of Orissa and Others
Orissa High Court · (1963) 29 CLT 378
High Courts26 Mar 1963Allowed
Narahari Behera and Others Vs The State and Others
Orissa High Court · AIR 1963 Ori 170 : (1963) 29 CLT 367
Orissa Grama Panchayat Act, 1948 — Section 114Orissa Grama Panchayat Rules, 1949 — Rule 38A
High Courts25 Mar 1963Allowed
Amritlal Vs The Rangalal Agarwala
Orissa High Court · (1963) 29 CLT 319
Penal Code, 1860 (IPC) — Section 406
High Courts23 Mar 1963
Amritlal Vs Bajranglal Agarwalla
Orissa High Court · (1963) CriLJ 474
Penal Code, 1860 (IPC) — Section 406
High Courts22 Mar 1963
Hari Sahu and Another Vs Smt. Makhi Dei
Orissa High Court · (1963) 29 CLT 347 : (1965) CriLJ 409
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 323
High Courts21 Mar 1963Dismissed
Bhaktisara Ramanuj Das Vs Bouri Bandhu Panda
Orissa High Court · AIR 1963 Ori 160
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 9 Rule 9, 151, 2(2), 47
High Courts21 Mar 1963
Mir Ghulam Hussain Vs Sk. Hapan
Orissa High Court · (1963) 29 CLT 355 : (1965) CriLJ 408
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 323
High Courts19 Mar 1963Dismissed
Bhagwandas Khandelwal Vs State of Orissa
Orissa High Court · (1963) 14 STC 642
Orissa Sales Tax Act, 1947 — Section 21, 24(1)
High Courts15 Mar 1963Allowed
Satya Sundar Das and Another Vs Registrar of Hindu Marriages
Orissa High Court · AIR 1963 Ori 139 : (1963) 29 CLT 417
Hindu Marriage Act, 1955 — Section 20, 20(1)Orissa Hindu Marriage Registration Rules, 1960 — Rule 6, 8
High Courts14 Mar 1963Allowed
Daitari Sahu Vs Sobani Das and Others
Orissa High Court · (1963) 29 CLT 239
Orissa Money Lenders Act, 1939 — Section 2, 7, 8Orissa Money Lenders Rules, 1939 — Rule 11, 12
High Courts13 Mar 1963Allowed
Pratima Musammat Vs Gouranga Sahu
Orissa High Court · (1963) 29 CLT 370
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts13 Mar 1963Dismissed
State of Orissa Vs V.V. Apparao
Orissa High Court · AIR 1963 Ori 181
Local Board Provident Fund Rules — Rule 22Orissa Local Funds Audit Act, 1948 — Section 9Provident Funds Act, 1925 — Section 6, 7, 8
High Courts13 Mar 1963Partly Allowed
The Tata Iron and Steel Co. Ltd. Vs R.N. Gupta
Orissa High Court · AIR 1963 Ori 174
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1
High Courts06 Mar 1963Dismissed
Gayadhar Nayak and Others Vs Bhagaban Rout and Others
Orissa High Court · AIR 1963 Ori 155
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Easements Act, 1882 — Section 15
High Courts04 Mar 1963
Kurungalanga Luxman Vs State of Orissa
Orissa High Court · (1964) CriLJ 464
Penal Code, 1860 (IPC) — Section 302, 34