High Courts01 Jan 1963Dismissed
Babaji Naik Vs The State
Orissa High Court · (1963) 29 CLT 602
Hindu Marriage Act, 1955 — Section 18Penal Code, 1860 (IPC) — Section 33, 361, 363, 366
COURT ARCHIVE
Orissa High Court judgments, 1963
201 judgments · page 11 of 11