High Courts16 Sept 2021Disposed Of
Naren Sarkar & Another Vs State of Odisha
Orissa High Court · (2021) 09 OHC CK 0064
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 422 of 1,624
High Courts15 Sept 2021Disposed Of
Sarajini Jena Vs State Of Orissa And Others
Orissa High Court · (2021) 09 OHC CK 0062
High Courts15 Sept 2021Dismissed
Manoj Kumar Patel Vs Union Of India & Others
Orissa High Court · (2021) 09 OHC CK 0061
Constitution of India, 1950 — Article 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16
High Courts15 Sept 2021Disposed Of
AAUGWT (Aiginia Alugadi Uthadokani Sangha Welfare Trust) And Others Vs State Of Orissa And Others
Orissa High Court · (2021) 09 OHC CK 0060
High Courts15 Sept 2021Dismissed
Tapan Kumar Nayak Vs Union Of India And Others
Orissa High Court · (2021) 09 OHC CK 0059
High Courts15 Sept 2021Dismissed
State Of Odisha And Others Vs Manasmita Lenka And Others
Orissa High Court · (2021) 09 OHC CK 0058
High Courts15 Sept 2021Dismissed
Kailash Chandra Mohanty And Others Vs State Of Orissa And Others
Orissa High Court · (2021) 09 OHC CK 0056
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 12(2), 17, 17(4)
High Courts14 Sept 2021
Ashok Kumar Ghosh Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0045
High Courts14 Sept 2021Allowed
Management of The Samaja, Gopabandhu Bhawan, Buxibazar, Cuttack Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0044
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section Section 10(1)(d), 12(5), 25F
High Courts14 Sept 2021Allowed
State Of Odisha And Another Vs Sri Sanjib Narayan Prasad Pati And Others
Orissa High Court · (2021) 09 OHC CK 0043
Odisha Civil Services (Fixation of Upper Age Limit) Rules, 1989 — Rule 2, 7(1)(c)Odisha Subordinate Agriculture Service Rules, 1980 — Rule 5(2)Andhra Pradesh Registration and Subordinate Service Rules, 1976 — Rule 4(a)(1)(i)
High Courts13 Sept 2021Disposed Of
Uttam Barik Vs State of Odisha
Orissa High Court · (2021) 09 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts13 Sept 2021Disposed Of
Chandan Polai Vs State of Odisha
Orissa High Court · (2021) 09 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307, 323, 341
High Courts13 Sept 2021Disposed Of
Pravat Pradhan Vs State of Odisha
Orissa High Court · (2021) 09 OHC CK 0053
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 341, 427, 506
High Courts13 Sept 2021Disposed Of
Muna Mishra @ Sandip Ranjan Mishra Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0052
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts13 Sept 2021Disposed Of
Milu @ Umakanta Swain Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 395
High Courts13 Sept 2021Disposed Of
Dillip Kumar Acharya @ Babu Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0050
High Courts13 Sept 2021Disposed Of
Krushna Chandra Senapati And Another Vs Commissioner, Consolidation, Odisha, Bhubaneswar And Others
Orissa High Court · (2021) 09 OHC CK 0049
High Courts13 Sept 2021Dismissed
Satrughna Das Vs G.M. (Min)/Project Officer, Lajakura Open Caste Project, Mahanadi Coalfields Ltd
Orissa High Court · (2021) 09 OHC CK 0048
High Courts13 Sept 2021Disposed Of
Biki @ Bikash Naik Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0047
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394Arms Act, 1959 — Section 25, 27
High Courts13 Sept 2021Allowed
Rabi Munda Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 161, 164, 357AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(a), 12(3)(b)Indian Penal Code, 1860 — Section 376, 376(2)(i)