High Courts09 Sept 2021Dismissed
Rajesh Ambwani Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 423 of 1,624
High Courts09 Sept 2021Disposed Of
Sri Prasanta Kumar Behera Vs State Of Odisha & Another
Orissa High Court · (2021) 09 OHC CK 0038
High Courts08 Sept 2021Disposed Of
M/s. Dilip Kumar Roul Vs Commissioner Of CT & GST, Odisha And Another
Orissa High Court · (2021) 09 OHC CK 0036
Odisha Goods and Services Tax Act, 2017 — Rule 23
High Courts08 Sept 2021Dismissed
State Of Odisha And Others Vs Abhikshita Sahu And Another
Orissa High Court · (2021) 09 OHC CK 0035
High Courts08 Sept 2021Dismissed
Umakanta Bhol And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0034
High Courts08 Sept 2021Disposed Of
Bibekanand Atabudhi Vs State Of Odisha And Another
Orissa High Court · (2021) 09 OHC CK 0032
High Courts08 Sept 2021Dismissed
Sidheswar Bindhani @ Petu Vs State Of Odisha And Another
Orissa High Court · (2021) 09 OHC CK 0031
Code of Criminal Procedure, 1973 — Section 164, 374(2)Indian Penal Code, 1860 — Section 328, 363, 376(D), 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(va), 14A
High Courts07 Sept 2021Disposed Of
Srimanta Kumar Behera @ Srimanta Behera Vs State Of Odisha And Another
Orissa High Court · (2021) 09 OHC CK 0030
Orissa Prevention of Land Encroachment Act, 1972 — Section 12(1)
High Courts07 Sept 2021Disposed Of
Chandrachud Dwibedy Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0029
High Courts07 Sept 2021
Balaram Pradhani Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0028
High Courts07 Sept 2021Disposed Of
Pramod Jena And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0027
High Courts07 Sept 2021Disposed Of
Secretary, Berhampur Cooperative Central Bank Ltd., At/Po/TownBerhampur, Dist-Ganjam Vs Sri Bhaba Sundar Dalai And Others
Orissa High Court · (2021) 09 OHC CK 0026
Industrial Disputes Act, 1947 — Section 2(rr), 2(rr)(iv), 17B
High Courts07 Sept 2021Dismissed
Smt. Pravabati Mohanty Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0025
Constitution of India, 1950 — Article 73, 154, 162, 226, 298Orissa Waters Works (Urban Local Bodies) Rules, 1980 — Rule 48Government of India Act, 1935 — Section 8, 49(2)
High Courts07 Sept 2021Dismissed
Yameswar Mahapatra Vs Registrar Of Co-Operative Societies, Bhubaneswar And Others
Orissa High Court · (2021) 09 OHC CK 0024
High Courts07 Sept 2021Dismissed
Ramesh Chandra Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2021) 09 OHC CK 0023
Constitution of India, 1950 — Article 226, 227
High Courts07 Sept 2021Allowed
Goutam Hazira Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0022
Indian Penal Code, 1860 — Section 34, 364A, 392
High Courts06 Sept 2021Disposed Of
Krushna Chandra Jhapatsingh And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0021
High Courts06 Sept 2021Dismissed
Nihar Ranjan Tripathy Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0020
Constitution of India, 1950 — Article 14, 16Odisha Human Rights Commission (Method of Recruitment and Conditions of Service of Officers and other staff) Rules, 2012 — Rule 4, 6, 8
High Courts06 Sept 2021Allowed
Raina @ Ranjan Juanga Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0019
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts03 Sept 2021Disposed Of
Sriballabh Prasad Nayak Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0018
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 294, 406, 409, 420, 467, 468, 471, 506Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6