High Courts27 Aug 2021Disposed Of
Hirmina Minz @ Mina Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0139
Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 425 of 1,624
High Courts27 Aug 2021Dismissed
Ranjan Kumar Jani @Tuna Jani Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0138
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 37(1)(b)
High Courts27 Aug 2021Allowed
Sri Edla Neelaya Vs Edla Ram Das And Others
Orissa High Court · (2021) 08 OHC CK 0137
Hindu Marriage Act, 1955 — Section 16
High Courts26 Aug 2021Disposed Of
State Of Odisha Vs Yagyansis Ray
Orissa High Court · (2021) 08 OHC CK 0148
High Courts26 Aug 2021Disposed Of
Roual Sundaram Alliance Insurance Company Limited Vs Premananda Panda & Another
Orissa High Court · (2021) 08 OHC CK 0147
High Courts26 Aug 2021Disposed Of
Manager (T.P. Cell), M/s. New India Assurance Co. Ltd., Badambadi, Cuttack, represented through its Manager, Sri Mahendra Kumar Das Vs Soumya Ranjan Nayak & Another
Orissa High Court · (2021) 08 OHC CK 0146
High Courts26 Aug 2021Disposed Of
Pallabi Barik Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0145
Code of Criminal Procedure, 1973 — Section 173(1A)Indian Penal Code, 1860 — Section 294, 376, 376(2)(n), 506
High Courts26 Aug 2021Disposed Of
Sujata Sahoo Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0144
High Courts26 Aug 2021Disposed Of
G.T. Sushree Radha Ray Mohapatra Vs State Of Odisha And Ors
Orissa High Court · (2021) 08 OHC CK 0136
High Courts26 Aug 2021Disposed Of
Nathia Jagannath Mohanty Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0135
Indian Penal Code, 1860 — Section 34, 302, 307, 325Juvenile Justice (Care and Protection of Children) Act,2015 — Section 12, 101(5)
High Courts26 Aug 2021Dismissed
Adma Musaki Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0134
Code Of Criminal Procedure, 1973 — Section 161, 164, 167(2), 439Indian Penal Code, 1860 — Section 34, 302Evidence Act , 1872 — Section 27
High Courts26 Aug 2021Disposed Of
Shubhra Kundu Vs Republic Of India (C.B.I)
Orissa High Court · (2021) 08 OHC CK 0133
High Courts25 Aug 2021Disposed Of
M/s. Sobha Gudakhu Factory Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0132
High Courts25 Aug 2021Disposed Of
Kanha @ Anirudha Rout Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0131
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts25 Aug 2021Disposed Of
V. Bishikeshan Reddy @ Bisi Reddy Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts25 Aug 2021Disposed Of
Tutu @ Prakash Chandra Das Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts25 Aug 2021Disposed Of
Sagar Munda Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0128
High Courts24 Aug 2021Disposed Of
State Of Odisha And Another Vs Niranjan Ojha
Orissa High Court · (2021) 08 OHC CK 0127
High Courts24 Aug 2021Disposed Of
K. K. Mohanty, Managing Director, M/s. Utkal Galvanizers (P) Ltd Vs Presiding Officer, Labour Court, Bhubaneswar And Another
Orissa High Court · (2021) 08 OHC CK 0126
Industrial Disputes Act, 1947 — Section 17B
High Courts24 Aug 2021Disposed Of
Management Of Baitarani Iron Mines Of Dr. S. Pradhan Vs Government Of India And Others
Orissa High Court · (2021) 08 OHC CK 0125