High Courts24 Aug 2021Disposed Of
Union of India And Others Vs Bharat Chandra Nayak And Others
Orissa High Court · (2021) 08 OHC CK 0124
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 426 of 1,624
High Courts24 Aug 2021Disposed Of
Bajaj Allianz General Insurance Company Ltd Vs Padmabati Shial & Ors
Orissa High Court · (2021) 08 OHC CK 0123
High Courts24 Aug 2021Disposed Of
Legal Manager (T.C.Cell), M/s.New India Assurance Company Ltd Vs Ramkripal @ Ramtripal Sharma & Anr
Orissa High Court · (2021) 08 OHC CK 0122
High Courts24 Aug 2021Disposed Of
Ullash Kabu Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0121
High Courts24 Aug 2021Disposed Of
Damayanti Mohanty Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0120
High Courts24 Aug 2021Disposed Of
Sasmita Mallick Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0119
High Courts24 Aug 2021Disposed Of
Khageswar Bhoi & Others Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0118
High Courts24 Aug 2021Disposed Of
Sugandha Samal Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0117
Indian Penal Code, 1860 — Section 34, 302
High Courts24 Aug 2021Disposed Of/Dismissed
Pabitra Kumar Sahoo Vs State Of Odisha & Another
Orissa High Court · (2021) 08 OHC CK 0116
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 286, 325, 336, 337, 338, 379, 427, 511Mines And Minerals (Development And Regulation) Act, 1957 — Section 21
High Courts24 Aug 2021Disposed Of
Sankar Das & Another Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 27
High Courts24 Aug 2021Disposed Of
Daka Jena @ Ajaya Jena Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0114
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 323, 324
High Courts24 Aug 2021Disposed Of
Rocky @ Muna Dehury Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0113
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 332Arms Act, 1959 — Section 25, 27
High Courts24 Aug 2021Disposed Of
Basanta Kumar Naik Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts24 Aug 2021Disposed Of
Bapi Das Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 341, 506
High Courts24 Aug 2021Dismissed
Governing Council Of Institute Of Physics, Bhubaneswar And Others Vs Chandrabhanu Mishra
Orissa High Court · (2021) 08 OHC CK 0110
High Courts24 Aug 2021Dismissed
Life Insurance Corporation Of India And Another Vs Income Tax Officer (TDS), Gajapati Nagar, Berhampur And Others
Orissa High Court · (2021) 08 OHC CK 0109
Constitution of India, 1950 — Article 226, 227, 265Income Tax Act, 1961 — Section 10(14)(i), 17(2), 201, 264Income Tax Rules, 1962 — Rule 2BB (1)
High Courts23 Aug 2021Dismissed
Jateswar Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0092
High Courts19 Aug 2021Dismissed
Binodini Nayak Vs State Of Odisha & Ors
Orissa High Court · (2021) 08 OHC CK 0108
High Courts19 Aug 2021Dismissed
Manoranjan Patnaik Vs State Of Odisha & Ors
Orissa High Court · (2021) 08 OHC CK 0107
High Courts19 Aug 2021Dismissed
Somnath Shastry Vs Union Of India And Others
Orissa High Court · (2021) 08 OHC CK 0106