High Courts17 Aug 2021Dismissed
Brundaban Majhi Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0082
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 428 of 1,624
High Courts17 Aug 2021Disposed Of
Sahil Bag & Another Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0081
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 101Indian Penal Code, 1860 — Section 120B, 302, 307, 326, 436
High Courts17 Aug 2021Dismissed
Raju @ Raj Kishore Bhol Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0080
High Courts17 Aug 2021Disposed Of
Srinibash Das Vs Narottam @ B. Das @ Behera & Ors
Orissa High Court · (2021) 08 OHC CK 0079
High Courts17 Aug 2021Disposed Of
Sefali Ankura Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0078
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(a)(ii)(C), 42, 50
High Courts17 Aug 2021Disposed Of
Divisional Manager, M/s. Oriental Insurance Co.Ltd Vs Geetanjali Bhutia & Ors
Orissa High Court · (2021) 08 OHC CK 0077
Motor Vehicle Act, 1988 — Section 173
High Courts13 Aug 2021Disposed Of
Sushil Kumar Kapardar Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0059
Arms Act, 1959 — Section 18
High Courts13 Aug 2021Disposed Of
Anjum Bibi Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0058
High Courts13 Aug 2021Disposed Of
Dhunia Behera & Others Vs Secretary Panchayati Raj Department, Bhubaneswar And Others
Orissa High Court · (2021) 08 OHC CK 0056
High Courts13 Aug 2021Disposed Of
Niranjan Devkumar Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0055
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts13 Aug 2021Disposed Of
Ranjita Hembram Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0053
High Courts13 Aug 2021Disposed Of
Ashok Sahoo Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0052
High Courts12 Aug 2021Disposed Of
State Of Odisha And Another Vs Malaya Ranjan Pattnaik And Others
Orissa High Court · (2021) 08 OHC CK 0072
High Courts12 Aug 2021Disposed Of
Pankaj Digal Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0071
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts12 Aug 2021Disposed Of
Divisional Manager, Oriental Insurance Co. Ltd Vs Prabasini Rout & Ors
Orissa High Court · (2021) 08 OHC CK 0070
High Courts12 Aug 2021Disposed Of
Jogendra Naik Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0069
High Courts12 Aug 2021Disposed Of
Sakil Khan @ Sakil Reheman Khan And Another Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0068
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Aug 2021Disposed Of
Khirod Kumar Singh Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0067
Code Of Criminal Procedure, 1973 — Section 482Odisha Excise Act, 2008 — Section 52(a), 71(1)(a), 71(1)(3), 71(1)(7), 71(2), 71(3), 71(4), 72
High Courts12 Aug 2021Disposed Of
Narayan Das Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0066
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 170, 419Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 29, 37
High Courts12 Aug 2021Disposed Of
Muralidhar Ojha And Others Vs Purna Chandra Ojha
Orissa High Court · (2021) 08 OHC CK 0065
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 22