High Courts10 Aug 2021Disposed Of
Susa @ Susanta Kumar Paikaray Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0036
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 326, 387, 506
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 430 of 1,624
High Courts10 Aug 2021Disposed Of
Bamana Behera Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 506
High Courts10 Aug 2021Disposed Of
Raghunath Behera Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts10 Aug 2021Disposed Of
Jagannath Aich Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0032
Constitution of India, 1950 — Article 226,227Evidence Act, 1872 — Section 58Odisha Revenue Service Group-B (Recruitment) Rules, 2011 — Rule 6
High Courts10 Aug 2021Dismissed
M/s.Everest Homoeo Laboratory Vs State Of Orissa And Others
Orissa High Court · (2021) 08 OHC CK 0031
Constitution of India, 1950 — Article 226,227Industrial Disputes Act, 1947 — Section 2(k), 2(s), 10, 10(1), 12(1)(c), 12(4), 12(5)
High Courts09 Aug 2021
Sarmistha Sivapriya Choudhury Vs Satyabrata Sahoo & Ors
Orissa High Court · (2021) 08 OHC CK 0030
High Courts09 Aug 2021Disposed Of
Ratu Pangi Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0029
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts09 Aug 2021Disposed Of
Harendra Kumar Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts09 Aug 2021Disposed Of
Tukuna Choudhury Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 316, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts09 Aug 2021Disposed Of
Tulu @ Tilu @ Kartika Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts06 Aug 2021Disposed Of
Padman Mahanandia Vs State Of Orissa And Another
Orissa High Court · (2021) 08 OHC CK 0025
High Courts06 Aug 2021Disposed Of
Lalbabu Mahanandia Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25, 27
High Courts06 Aug 2021Disposed Of
Kailash Barik Vs State Of Orissa And Another
Orissa High Court · (2021) 08 OHC CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376AB, 506
High Courts05 Aug 2021Disposed Of
Trinath Padhi Vs Secy., Koraput Central Cooperative Bank Ltd
Orissa High Court · (2021) 08 OHC CK 0021
Payment of Gratuity Act, 1972 — Section 7(4)(b)
High Courts05 Aug 2021Disposed Of
Tabassum Parveen And Another Vs Abdul Kalam
Orissa High Court · (2021) 08 OHC CK 0020
Code Of Criminal Procedure, 1973 — Section 125, 125(3)
High Courts05 Aug 2021Disposed Of
Gupteswar Swain Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0019
Indian Penal Code, 1860 — Section 34, 307, 341Arms Act, 1959 — Section 25, 27
High Courts05 Aug 2021Disposed Of
Beda Bhoi Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0018
Indian Penal Code, 1860 — Section 34, 380, 457
High Courts05 Aug 2021Disposed Of
Shri Babaji Sahu Vs Bhupendra Sharma
Orissa High Court · (2021) 08 OHC CK 0017
High Courts04 Aug 2021Allowed
Md.Ali Husen Khan Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0013
Code Of Criminal Procedure, 1973 — Section 167(2)Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 36A(4)
High Courts04 Aug 2021Disposed Of
Purna Chandra Sahoo Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 326, 498ADowry Prohibition Act, 1961 — Section 4