High Courts03 Aug 2021Disposed Of
Dr. Swatismita Shaw And Ors Vs State Of Odisha And Ors
Orissa High Court · (2021) 08 OHC CK 0010
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 431 of 1,624
High Courts03 Aug 2021Disposed Of
Balabhadra Kar Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0009
High Courts02 Aug 2021Disposed Of
Branch Manager, Bank Of Baroda & Anr Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0008
High Courts02 Aug 2021Disposed Of
Gunanidhi Pani and Other Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0007
High Courts02 Aug 2021Disposed Of
Dillip Kumar Mallick Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0006
High Courts02 Aug 2021Disposed Of
Pratima Hota Vs Rajendra Kumar Padhi
Orissa High Court · (2021) 08 OHC CK 0005
Hindu Marriage Act, 1955 — Section 9
High Courts02 Aug 2021Disposed Of
Suchitra Sahoo Vs Manoranjan Sahoo
Orissa High Court · (2021) 08 OHC CK 0004
High Courts02 Aug 2021Disposed Of
Bharati Das Vs Anil Kumar Bahalia
Orissa High Court · (2021) 08 OHC CK 0003
High Courts02 Aug 2021Disposed Of
Rashmi Hansda Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0002
High Courts02 Aug 2021Dismissed
Basanta Panda Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0001
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 201, 302, 364
High Courts30 Jul 2021Disposed Of
Ranjeet Kumar Sahoo Vs State Of Odisha & Others
Orissa High Court · (2021) 07 OHC CK 0263
High Courts30 Jul 2021Disposed Of
Bibhuti Patel @ Others Vs Rakhya Nayak @ Others
Orissa High Court · (2021) 07 OHC CK 0262
High Courts30 Jul 2021Dismissed
Kartika Bagh @ Phampudu Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0261
Code Of Criminal Procedure, 1973 — Section 167(2)Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 36A(4)
High Courts30 Jul 2021Disposed Of
Pintu Dhangdamajhi @ Rout Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0259
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(i), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts30 Jul 2021Disposed Of
Chhotu @ Bijaykant @ Nilambar Gop @ Manoj Oram Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0258
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 364, 379Arms Act, 1959 — Section 25, 27
High Courts30 Jul 2021Disposed Of
Ajay Kumar Behera Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0257
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Jul 2021Disposed Of
Sital @ Gauri Sankar Baskey Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0256
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(f)Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts30 Jul 2021Disposed Of
Chandan Kumar Sah Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0255
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts30 Jul 2021Dismissed
M/s. Kamalakanta Engineering & Construction Company Private Limited Vs National Projects Construction Corporation Ltd
Orissa High Court · (2021) 07 OHC CK 0254
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Section 18, 43(3)
High Courts29 Jul 2021Disposed Of
Debaraj Badi Vs State Of Orissa
Orissa High Court · (2021) 07 OHC CK 0253
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)