High Courts29 Jul 2021Disposed Of
Sri Mantosh Malakar Vs State Of Orissa
Orissa High Court · (2021) 07 OHC CK 0252
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 432 of 1,624
High Courts29 Jul 2021Disposed Of
Chakra @ Chakrapani Patra Vs State of Odisha
Orissa High Court · (2021) 07 OHC CK 0251
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25, 27
High Courts28 Jul 2021Disposed Of
State Of Odisha, Represented By The Commissioner Of Sales Tax Vs M/s. Kamadhenu Trading Company
Orissa High Court · (2021) 07 OHC CK 0250
High Courts28 Jul 2021Disposed Of
Legal Manager M/s. New India Assurance Company Ltd Vs Kedarnath Pradhan And Others
Orissa High Court · (2021) 07 OHC CK 0249
High Courts28 Jul 2021Disposed Of
Divisional Manager M/s. National Insurance Company Ltd Vs Sukanti Patra And Others
Orissa High Court · (2021) 07 OHC CK 0248
High Courts28 Jul 2021Disposed Of
Suchitra Biswal Vs Secretary, General Administration Department And Others
Orissa High Court · (2021) 07 OHC CK 0247
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts28 Jul 2021Dismissed
Alok Chandra Das And Others Vs Bishnu Charan Das And Others
Orissa High Court · (2021) 07 OHC CK 0246
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts28 Jul 2021Disposed Of
Kamal Kumar Beura Vs Manorama Beura @ Rout And Others
Orissa High Court · (2021) 07 OHC CK 0245
Code Of Civil Procedure, 1908 — Section 151
High Courts28 Jul 2021Allowed
Arun Singh @ Arun Kumar Singh Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0244
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 498A
High Courts28 Jul 2021Disposed Of
Kartik Lenka Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0243
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B, 406, 498ADowry Prohibition Act 1961 — Section 4
High Courts28 Jul 2021Disposed Of
Rohit Senapati Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0242
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 313, 323, 341, 376(2)(n)Orissa Freedom of Religion Act, 1967 — Section 4
High Courts28 Jul 2021Disposed Of
Panchanan Sahoo Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0241
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act 1961 — Section 4
High Courts28 Jul 2021Dismissed
Kusha Khara Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0240
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 37
High Courts28 Jul 2021Disposed Of
Jiban Krushna Sahu Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0239
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act 1961 — Section 4
High Courts28 Jul 2021Disposed Of
Dambaru Pradhan Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0238
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts27 Jul 2021Disposed Of
Nagen @ Nagendra Soren Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0237
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts27 Jul 2021Disposed Of
Manohar Sahoo And Other Vs B.K. Pattnaik, Principal Secy.To Govt. Of Odisha, Deptt. Of Water Resources & Ors
Orissa High Court · (2021) 07 OHC CK 0236
Contempt of Courts Act, 1971 — Section 12
High Courts27 Jul 2021Allowed
Ashok Kumar Dash Vs State Of Odisha And Other
Orissa High Court · (2021) 07 OHC CK 0235
Constitution of India, 1950 — Article 226, 227Odisha Civil Services (Pension) Rules 1992 — Rule 71(a)Orissa Water Supply and Sewerage Board Act, 1991 — Section 9(1)
High Courts27 Jul 2021Disposed Of
Rakesh Sethi @ Raka Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0234
High Courts26 Jul 2021Disposed Of
Mohta Technocrats Pvt. Ltd. And Others Vs State Bank Of India And Others
Orissa High Court · (2021) 07 OHC CK 0233