CourtKutchehry.com

COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 434 of 1,624

High Courts23 Jul 2021Disposed Of

Bhuku @ Sk. Nurahosen Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0212

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 417, 493, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
Read judgment
High Courts23 Jul 2021Disposed Of

Sridhara Majhi Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0211

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366Protection of Children from Sexual Offences Act, 2012 — Section 12
Read judgment
High Courts23 Jul 2021Disposed Of

Tapan Kumar Pradhan Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0208

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
Read judgment