High Courts20 Jul 2021Disposed Of
M.D. Aarif @ Md. Arif Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0171
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
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Orissa High Court judgments
32,472 judgments · page 436 of 1,624
High Courts20 Jul 2021Disposed Of
Pati Gardanaka Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0170
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(a)(i), 25, 27, 29, 37
High Courts20 Jul 2021Disposed Of
Shiv Sanker Kumar Singh Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0169
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts20 Jul 2021Disposed Of
Sumanta Kumar Giri Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0168
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 109, 376, 420Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts20 Jul 2021
Amlan Avijit Padhan And Another Vs State Of Odisha And Other
Orissa High Court · (2021) 07 OHC CK 0167
High Courts20 Jul 2021Disposed Of
Shakti Food Processing Center Vs Sr. Divisional Manager, TPCODL, Bhubaneswar And Others
Orissa High Court · (2021) 07 OHC CK 0166
Electricity Act, 2003 — Section 42(5), 56(1)
High Courts20 Jul 2021
Rakesh Kumar Samal Vs State Of Odisha And Other
Orissa High Court · (2021) 07 OHC CK 0165
Orissa Municipal Act, 1950 — Section 337(8)
High Courts20 Jul 2021Disposed Of
Mahendra Naik Vs State Of Odisha And Other
Orissa High Court · (2021) 07 OHC CK 0164
High Courts20 Jul 2021Dismissed
Chandrakanta Rout Vs State Of Odisha And Other
Orissa High Court · (2021) 07 OHC CK 0163
Coastal Aquaculture Authority Act, 2005 — Section 11(d)
High Courts20 Jul 2021Disposed Of
Sk. Sadrul Vs Abdul Sakur And Another
Orissa High Court · (2021) 07 OHC CK 0162
High Courts20 Jul 2021Disposed Of
Sobharani Dansana Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0161
High Courts19 Jul 2021Disposed Of
Fakira Karna Vs Office Of The Hon'Ble Lokayukta
Orissa High Court · (2021) 07 OHC CK 0182
Prevention of Corruption Act, 1988 — Section 12, 13(1)(a), 13(1)(b), 13(2), 20(3)Indian Penal Code, 1860 — Section 420, 468, 471Lokpal and Lokayuktas Act, 2013 — Section 20
High Courts19 Jul 2021Disposed Of
Niranjan Karua Vs State Of Odisha & Anr
Orissa High Court · (2021) 07 OHC CK 0160
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Jul 2021Dismissed
Kumar Padhiary Vs State Of Odisha & Anr
Orissa High Court · (2021) 07 OHC CK 0159
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(f), 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Jul 2021Disposed Of
Susanta Behera Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0158
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Jul 2021
Suresh Nayak Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(ii), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Jul 2021Disposed Of
Raja Kumar Sahani Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0156
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 341, 342, 376, 506
High Courts19 Jul 2021
Rushava Naik Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0155
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376D, 506
High Courts19 Jul 2021Disposed Of
Jiten @ Jitendra Bemal Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0154
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 366A, 376(2)(n)
High Courts19 Jul 2021Disposed Of
Lala @ Lalaram Gond Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0153
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(1),450