COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 437 of 1,624

High Courts19 Jul 2021Disposed Of

Parmeswar Saraf Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0152

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376(2)(i), 506Protection of Children from Sexual Offences Act, 2012 — Section 6

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High Courts19 Jul 2021

Bhimsen Behera @ Jaga Behera Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0151

Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376(3)

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High Courts19 Jul 2021Disposed Of

Natabara Ray Samant And Others Vs Hiranmayee Samant @ Paikaray @ Ray @ Deo And Others

Orissa High Court · (2021) 07 OHC CK 0149

Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14

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High Courts19 Jul 2021Dismissed

Nilambar Parida Vs Ramamani Parida And Another

Orissa High Court · (2021) 07 OHC CK 0148

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High Courts19 Jul 2021Disposed Of

Sachidananda Paltasingh Vs State Of Odisha And Another

Orissa High Court · (2021) 07 OHC CK 0147

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High Courts19 Jul 2021Disposed Of

Loka Vikash, A Voluntary Organization And Sri Duryodhan Lenka Vs Commissioner-Cum-Secretary To The Government Of Odissa And Others

Orissa High Court · (2021) 07 OHC CK 0146

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High Courts19 Jul 2021

Bishnupada Pal And Others Vs Joint Commissioner Of Settlement And Consolidation, Bhubaneswar And Others

Orissa High Court · (2021) 07 OHC CK 0145

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High Courts19 Jul 2021Allowed

Prativa Manjari Dash @ Sarangi Vs Leelabati Mohanty And Another

Orissa High Court · (2021) 07 OHC CK 0144

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High Courts19 Jul 2021Allowed

Ajaya Kumar Rout Vs Regional Manager, RBI, Bhubaneswar And Another

Orissa High Court · (2021) 07 OHC CK 0143

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High Courts19 Jul 2021

Chinmaya Mohapatra And Another Vs Joint Commissioner, Consolidation And Settlement, Odisha, Cuttack And Another

Orissa High Court · (2021) 07 OHC CK 0142

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High Courts19 Jul 2021Dismissed

Collector-Cum-Chairman, Jawahar Navodaya Vidyalaya, Tudipaju And Another Vs Damodar Patalsingh

Orissa High Court · (2021) 07 OHC CK 0141

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High Courts19 Jul 2021Disposed Of

Madhab Chandra Sahu Vs State Of Odisha & Ors

Orissa High Court · (2021) 07 OHC CK 0140

Orissa Grama Panchayat Act, 1964 — Section 26(2)

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High Courts19 Jul 2021

Biju Janata Dal, A Recognized State Political Party, Through Its Treasurer And Another Vs Chief Commissioner Of Income Tax, Orissa Region And Others

Orissa High Court · (2021) 07 OHC CK 0139

Income Tax Act, 1961 — Section 148, 148A, 149

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High Courts19 Jul 2021Disposed Of

Aama Janata Adhikar Trust (AJAD) represented through its Co-Convener Basudev Bhatta Vs Union Of India represented through its Secretary, Ministry Of Personnel And Public Grievances And Others

Orissa High Court · (2021) 07 OHC CK 0138

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High Courts19 Jul 2021Dismissed

Renubala Dhal Vs State of Odisha And Another

Orissa High Court · (2021) 07 OHC CK 0137

Odisha Survey and Settlement Rules, 1962 — Rule 43

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High Courts19 Jul 2021

Manjulata Pradhan And Others Vs Commissioner, Consolidation And Settlement, Odisha, Cuttack And Others

Orissa High Court · (2021) 07 OHC CK 0136

Odisha Consolidation of Holding and Prevention of Fragmentation of Land Act, 1972 — Section 37(1)

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High Courts19 Jul 2021Disposed Of

Sarat Chandra Behera And Others Vs State Of Odisha And Another

Orissa High Court · (2021) 07 OHC CK 0134

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High Courts16 Jul 2021Disposed Of

Janaka Dehury Vs State of Odisha

Orissa High Court · (2021) 07 OHC CK 0132

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307

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High Courts16 Jul 2021Dismissed

Sunil Bag @ Bakha Vs State of Odisha

Orissa High Court · (2021) 07 OHC CK 0131

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29

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High Courts16 Jul 2021Disposed Of

State Of Odisha And Another Vs Debendra Kumar Panda And Others

Orissa High Court · (2021) 07 OHC CK 0130

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