High Courts15 Jul 2021Disposed Of
Souvagya Prakash Mohapatra And Another Vs Member Board Of Revenue, Odisha, Cuttack And Another
Orissa High Court · (2021) 07 OHC CK 0110
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 439 of 1,624
High Courts15 Jul 2021Disposed Of
Tirthankar Patel Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0109
High Courts15 Jul 2021
Mahendra Kumar Nayak Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0108
High Courts14 Jul 2021Disposed Of
Kula Rana Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0107
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 363, 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts14 Jul 2021Disposed Of
Ranjan Kumar Behera Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0106
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts14 Jul 2021
Parbati Moharana And Another Vs Chandrasekhar Moharana @ Sikhar And Others
Orissa High Court · (2021) 07 OHC CK 0105
Code Of Criminal Procedure, 1973 — Section 144(1), 144(2)
High Courts14 Jul 2021
Sabyasachi Sahu Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0104
High Courts14 Jul 2021Allowed
Sujata Mohanty Vs Berhampur University And Others
Orissa High Court · (2021) 07 OHC CK 0103
Constitution of India, 1950 — Article 21, 226, 300AHindu Marriage Act, 1955 — Section 13(B)Orissa Civil Services (Pension) Rules, 1992 — Rule 2(1)(b)(iii), 43, 44, 56(2)(d), 56(5), 56(5)(d), 56(5)(e)
High Courts14 Jul 2021Disposed Of
Dusasan Bariki @ Dushasan Barik @ Dhusa Barik Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0102
High Courts13 Jul 2021Disposed Of
State of Odisha Vs Aurobinda Tripathy
Orissa High Court · (2021) 07 OHC CK 0101
High Courts13 Jul 2021Disposed Of
Rama Jani Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0100
High Courts13 Jul 2021Disposed Of
Ajaya Kumar Das Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0099
High Courts13 Jul 2021Disposed Of
Reenarani Samantray Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0098
High Courts13 Jul 2021Dismissed
Ranjan Kumar Sahu Vs Union of India (NCB)
Orissa High Court · (2021) 07 OHC CK 0097
Code Of Criminal Procedure, 1973 — Section 227Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27, 28
High Courts13 Jul 2021Disposed Of
Pratap Ch. Padhy Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0096
Indian Penal Code, 1860 — Section 302
High Courts13 Jul 2021Dismissed
Satyaban Sahu Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411Wild Life (Protection) Act, 1972 — Section 51
High Courts13 Jul 2021Disposed Of
Alok Patra Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0094
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts13 Jul 2021Disposed Of
Chandan Mallik Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0093
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 294, 376, 506
High Courts13 Jul 2021Disposed Of
Debaraj Banara Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0092
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(1), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts13 Jul 2021Dismissed
Parsuram Dehuri Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0090
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 363, 376(2)(n), 376(3), 506