COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 441 of 1,624

High Courts07 Jul 2021Disposed Of

Sree Metaliks Ltd Vs Agarwal Fuel Corporation (P) Ltd.

Orissa High Court · (2021) 07 OHC CK 0071

Code Of Criminal Procedure, 1973 — Section 177, 190, 200, 247, 256, 482Negotiable Instruments Act, 1881 — Section 138, 141, 142, 145(2)Companies Act, 1961 — Section 2(10), 3291

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High Courts07 Jul 2021Dismissed

Bhagirathi Mallick Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0066

Indian Penal Code, 1860 — Section 376(2)(f)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6

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High Courts07 Jul 2021Disposed Of

Pradeep Kumar Jena Vs Arya Arpana Bhuyan

Orissa High Court · (2021) 07 OHC CK 0065

Code Of Criminal Procedure, 1973 — Section 125, 401Family Court’s Act, 1984 — Section 19(4)Hindu Marriage Act, 1955 — Section 9

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High Courts07 Jul 2021Disposed Of

Suren Pattanaik Vs Madhusmita Pattanaik

Orissa High Court · (2021) 07 OHC CK 0064

Code Of Criminal Procedure, 1973 — Section 125Family Court’s Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9

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High Courts07 Jul 2021Disposed Of

Gupta Khara Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0063

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 307, 324, 341

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High Courts07 Jul 2021Disposed Of/Dismissed

Santosh Kumar Dash Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0062

Indian Penal Code, 1860 — Section 34, 302

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High Courts07 Jul 2021Allowed

Rengutu Nag Vs State Of Odisha & Others

Orissa High Court · (2021) 07 OHC CK 0061

Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37Orissa Land Reforms Act, 1965 — Section 45

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High Courts06 Jul 2021Dismissed

Sarbeswar Pattnaik Vs Swarnalata Sarangi

Orissa High Court · (2021) 07 OHC CK 0058

Code Of Criminal Procedure, 1973 — Section 144, 197, 482Indian Penal Code, 1860 — Section 120B, 427, 448, 506(iii)

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High Courts06 Jul 2021Dismissed

Kailash Chandra Agrawal Vs Ayaappa K.N

Orissa High Court · (2021) 07 OHC CK 0057

Code Of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Penal Code, 1860 — Section 34, 341, 403, 405, 420, 425, 426, 506

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High Courts06 Jul 2021Dismissed

Gauranga Charan Sahoo Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0056

Constitution of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 408, 419, 420, 468, 472

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High Courts06 Jul 2021Disposed Of

Panchanan Chhatar Vs State Of Odisha & Ors

Orissa High Court · (2021) 07 OHC CK 0055

Code Of Criminal Procedure, 1973 — Section 145, 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 34, 294, 379, 448, 506

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High Courts06 Jul 2021Dismissed

K. Padmalata Vs State Of Odisha & Ors

Orissa High Court · (2021) 07 OHC CK 0054

Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471, 506

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High Courts06 Jul 2021Disposed Of

Nirakar Nayak Vs State Of Odisha & Ors

Orissa High Court · (2021) 07 OHC CK 0053

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High Courts06 Jul 2021Disposed Of

Khirod Chandra Mallick Vs State Of Odisha & Ors

Orissa High Court · (2021) 07 OHC CK 0052

Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 — Section 4(3)

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High Courts06 Jul 2021Dismissed

Manu @ Amaresh @ Amaresh Kumar Samal Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0051

Code Of Criminal Procedure, 1973 — Section 227, 397, 401Indian Penal Code, 1860 — Section 34, 302, 380

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High Courts06 Jul 2021Dismissed

Rajendra Prasad Agarwal Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0050

Code Of Criminal Procedure, 1973 — Section 161, 227, 397, 401Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498A

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High Courts06 Jul 2021Disposed Of

S. Ashish Ku. Prusty Vs State Of Odisha & Ors

Orissa High Court · (2021) 07 OHC CK 0049

Odisha Stamp Rules, 1952 — Rule 46

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High Courts06 Jul 2021Dismissed

Damodar Das (in both cases) Vs Union Of India And Others

Orissa High Court · (2021) 07 OHC CK 0048

Constitution of India, 1950 — Article 226, 227Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)Railway Service (Conduct) Rules, 1966 — Rule 3.1(i), 3.1(ii), 3.1(iii)

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High Courts06 Jul 2021Disposed Of

Raja Mallick Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0047

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6

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High Courts06 Jul 2021Disposed Of

Bulu Manahira Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 364A, 395, 412, 452, 506Arms Act, 1959 — Section 25, 27

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