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Orissa High Court judgments

32,472 judgments · page 443 of 1,624

High Courts02 Jul 2021Disposed Of

Babula Parida Vs Pujarani Pala

Orissa High Court · (2021) 07 OHC CK 0026

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts02 Jul 2021Dismissed

Aman Barla Vs Laten Hemrom

Orissa High Court · (2021) 07 OHC CK 0024

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts02 Jul 2021Disposed Of

Galu @ Tipu Dehury Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0021

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 294, 341, 354D, 506Protection of Children from Sexual Offences Act, 2012 — Section 12
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High Courts02 Jul 2021Disposed Of

Tapu @ Satya Prakash Dalei Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts02 Jul 2021Disposed Of

Srikant Sagar Vs State Of Odisha

Orissa High Court · (2021) 07 OHC CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 294, 306, 313, 323, 363, 376(2)(n), 506
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