High Courts06 Jul 2021Disposed Of
A. Kali Das Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 442 of 1,624
High Courts06 Jul 2021Disposed Of
Millu@Muralidhar Bisoyi Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 387Arms Act, 1959 — Section 25, 27
High Courts06 Jul 2021Disposed Of
Muna@Kapila Das@Kapil Das Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 325, 364, 427, 506, 507, 509
High Courts06 Jul 2021Dismissed
Bikash Mallick Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 323, 376(1), 506
High Courts05 Jul 2021Partly Allowed
Chittaranjan Routray Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0060
Indian Penal Code, 1860 — Section 294, 307, 323, 427, 436, 451, 452, 453, 506, 511
High Courts05 Jul 2021Dismissed
Dev Dirda Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0059
Code Of Criminal Procedure, 1973 — Section 428Indian Penal Code, 1860 — Section 302, 304II
High Courts05 Jul 2021Disposed Of
Akshaya Ku. Pradhan & Ors Vs State Of Odisha & Ors
Orissa High Court · (2021) 07 OHC CK 0041
Registration Act, 1908 — Section 71(1)
High Courts05 Jul 2021
Sananta Kumar Dash Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0039
High Courts05 Jul 2021Disposed Of
Sibiyan Bira Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0038
Code Of Criminal Procedure, 1973 — Section 401Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12, 101Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 25, 29
High Courts05 Jul 2021Disposed Of
Jayanti Sundara Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0037
High Courts05 Jul 2021Disposed Of
Lilimani Behera Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0036
High Courts05 Jul 2021Disposed Of
Pradeep Kumar Sahu Vs State Of Odisha (Vigilance)
Orissa High Court · (2021) 07 OHC CK 0035
Code Of Criminal Procedure, 1973 — Section 357(1), 357(2), 357(3), 389Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)Prevention Of Corruption Act, 1947 — Section 5(1)(e), 5(2)
High Courts05 Jul 2021
Jogeswar Mahanta Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0034
Indian Penal Code, 1860 — Section 34, 420, 506
High Courts05 Jul 2021Dismissed
Soumya Ranjan Dalei @ Babu Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0033
Arms Act, 1959 — Section 25, 27
High Courts05 Jul 2021Dismissed
Damu Gouda Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0032
Indian Penal Code, 1860 — Section 34, 294, 313, 323, 498A
High Courts05 Jul 2021Disposed Of
A. Kalia Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0031
Indian Penal Code, 1860 — Section 376(1), 506
High Courts05 Jul 2021Disposed Of
Rahanu Charan Sethy Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0030
High Courts05 Jul 2021Disposed Of
Rajesh Mallik@Kanha Malik Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0029
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts05 Jul 2021Disposed Of
M. Kiran Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402
High Courts05 Jul 2021Disposed Of
Manoj Patra Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6