High Courts01 Jul 2021Disposed Of
Anil Kumar Behera Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0005
Indian Penal Code, 1860 — Section 323, 354
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 444 of 1,624
High Courts01 Jul 2021
Sunder Kisan Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0004
Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts01 Jul 2021 Dismissed
Mr. Anjan Kumar Sahoo Vs Mrs. Ranjanbala Sahu & Ors
Orissa High Court · (2021) 07 OHC CK 0003
Code Of Criminal Procedure, 1973 — Section 200, 202, 203Indian Penal Code, 1860 — Section 34, 498A, 500, 506Dowry Prohibition Act, 1961 — Section 4
High Courts01 Jul 2021Disposed Of
Subas Sethi Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
High Courts01 Jul 2021Disposed Of
Pradeepta Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 323, 326, 341, 506
High Courts30 Jun 2021Allowed
Uansu Majhi Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0124
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 302
High Courts30 Jun 2021 Dismissed
Smt. Sulochana Modi Vs Sri Pawan Kumar Modi
Orissa High Court · (2021) 06 OHC CK 0116
Arbitration and Conciliation Act, 1996 — Section 24, 28, 28(1)(a), 28(3), 31(3), 34, 34(2), 34(2)(b), 37
High Courts30 Jun 2021Allowed
Purushottam Maravi Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0115
Code Of Criminal Procedure, 1973 — Section 161, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 36A(4)
High Courts30 Jun 2021Allowed
Prakash Shrivas Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0114
Code Of Criminal Procedure, 1973 — Section 161, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 36A(4)
High Courts30 Jun 2021 Dismissed
Paramananda Sahoo Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0113
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 272, 273, 420, 468, 471Food Safety and Standards Act, 2006 — Section 47, 51, 52, 56, 59, 63Prevention of Food Adulteration Act, 1954 — Section 16
High Courts29 Jun 2021Dismissed
Bapi @ Jayakrushna Pradhan Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0125
Indian Penal Code, 1860 — Section 363Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts29 Jun 2021Disposed Of
Saroj Kumar Mohapatra Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts29 Jun 2021Disposed Of
Bhagirathi Barik @ Brahma Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0122
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 366A
High Courts29 Jun 2021Disposed Of
Rajkumar Patra Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 323, 341, 394, 506
High Courts29 Jun 2021Disposed Of
Suresh Sahu Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 379,Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Orissa Mines and Minerals (Prevention of Theft Smuggling Activities) Act, 1989 — Section 12
High Courts29 Jun 2021Disposed Of
Elee Mahanta @ Sindhumati Munda @ Mamata Jain @ Agrawal Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0119
Code Of Criminal Procedure, 1973 — Section 437(1), 439Indian Penal Code, 1860 — Section 34, 294, 419, 420, 468, 471, 494, 505
High Courts29 Jun 2021Disposed Of
Kalandi Behera @ Kalandi Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0118
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 294, 323, 376(2)(f)m, 54, 498A, 506
High Courts29 Jun 2021Disposed Of
Sidheswar @ Bijaya Kumar Bishi Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354C, 500Information Technology Act, 2000 — Section 67, 67A, 67E
High Courts29 Jun 2021Disposed Of
Gyana Ranjan Jena @ Ranjan Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 365, 388, 395
High Courts29 Jun 2021Disposed Of
Smrutikant Rath Vs State Of Odisha & Another
Orissa High Court · (2021) 06 OHC CK 0110
Indian Penal Code, 1860 — Section 34, 294, 376(1)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989— Section 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)