High Courts24 Jun 2021 Disposed Of
Sharat @ Sarat Nayak Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0086
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 201, 34, 302
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 446 of 1,624
High Courts24 Jun 2021 Disposed Of
Joseph Tirkey Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0085
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 417
High Courts24 Jun 2021 Disposed Of
Budhia @ Sikun Dash Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411Wild Life (Protection) Act, 1972 — Section 51
High Courts24 Jun 2021 Disposed Of
Dilu @ Dillip Mahapatra Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 294, 302, 304, 323, 341, 506
High Courts24 Jun 2021 Disposed Of
Babaji @ Pravash Swain Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 498ADowry Prohibition Act, 1961 — Section 4
High Courts23 Jun 2021Dismissed
Alok Ranjan Panda Vs State Of Odisha And Others
Orissa High Court · (2021) 06 OHC CK 0081
High Courts23 Jun 2021Dismissed
Ratha Yatra Committee, Bhatli Vs Government Of Odisha And Others
Orissa High Court · (2021) 06 OHC CK 0080
High Courts23 Jun 2021Disposed Of
Padma Charan Nayak Vs State of Odisha
Orissa High Court · (2021) 06 OHC CK 0079
Orissa Prevention of Land Encroachment Act, 1972 — Section 7, 8, 8(A)
High Courts23 Jun 2021Disposed Of
Jayadev Suna Vs State of Odisha
Orissa High Court · (2021) 06 OHC CK 0077
Indian Penal Code, 1860 — Section 302
High Courts23 Jun 2021Disposed Of
Ashutosh Behera Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts22 Jun 2021Dismissed
Smt. Urbasi Sethi Vs State Of Odisha And Others
Orissa High Court · (2021) 06 OHC CK 0089
Orissa District And Subordinate Courts Non Judicial Staff (Method Of Recruitment & Conditions Of Service) Rules, 2008 — Rule 16
High Courts22 Jun 2021Disposed Of
Niranjan Gouda Vs State Of Orissa
Orissa High Court · (2021) 06 OHC CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 412
High Courts21 Jun 2021Allowed
Trinath Jena Vs State Of Orissa & Ors
Orissa High Court · (2021) 06 OHC CK 0092
Constitution of India, 1950 — Article 227
High Courts21 Jun 2021Dismissed
Bijaya Kumar Beura Vs State Of Orissa & Other
Orissa High Court · (2021) 06 OHC CK 0090
High Courts21 Jun 2021Disposed Of
State Of Odisha & Another Vs Debashish Das & Others
Orissa High Court · (2021) 06 OHC CK 0071
High Courts21 Jun 2021Disposed Of
State Of Odisha & Another Vs Itishree Jena & Another
Orissa High Court · (2021) 06 OHC CK 0070
High Courts21 Jun 2021Dismissed
Ananta Charan Nayak Vs State Of Orissa And Others
Orissa High Court · (2021) 06 OHC CK 0068
Constitution of India, 1950 — Article 226, 227
High Courts21 Jun 2021
Collector And District Magistrate, Dhenkanal And Others Vs Arabinda Panda & Others
Orissa High Court · (2021) 06 OHC CK 0067
High Courts21 Jun 2021Disposed Of
Prafulla Dehury Vs State Of Orissa
Orissa High Court · (2021) 06 OHC CK 0066
Code Of Criminal Procedure, 1973 — Section 385, 386, 386(b)
High Courts21 Jun 2021Disposed Of
Urban Co-operative Bank Ltd VsEmployees Provident Fund Organisation and Another @RESPONDEN
Orissa High Court · (2021) 06 OHC CK 0065
Employees’ Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6, 7A, 7B, 7I