High Courts22 Jul 2021Disposed Of
Kumuda Chandra Ojha Vs State Of Odisha(Vig.)
Orissa High Court · (2021) 07 OHC CK 0192
Prevention of Corruption Act, 1988 — Section 7, 13(1)(d)(i), 13(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 435 of 1,624
High Courts22 Jul 2021Disposed Of
Hemant Ku. Khora Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0191
Indian Penal Code, 1860 — Section 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts22 Jul 2021Allowed
Dhirendra Kumar Khandelwal Vs State Of Odisha (E.O.W.)
Orissa High Court · (2021) 07 OHC CK 0190
Code Of Criminal Procedure, 1973 — Section 216Indian Penal Code, 1860 — Section 120B, 405, 406, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts22 Jul 2021
Laxman Kumar Sahoo Vs Rama Chandra Sahoo
Orissa High Court · (2021) 07 OHC CK 0189
High Courts22 Jul 2021Disposed Of
Jayanti Prusty Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0188
High Courts22 Jul 2021Disposed Of
Alapa Bhaskar Rao And Other Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0187
High Courts22 Jul 2021Disposed Of
Bhola Behera And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 07 OHC CK 0186
High Courts22 Jul 2021
Sk. Sajan @ Hasina Biwi Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0184
High Courts22 Jul 2021Disposed Of
Deepak Kumar Singh Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0183
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts20 Jul 2021
Gyanendra Kumar Mishra Vs State Of Odisha & Others Gyanendra Kumar Mishra
Orissa High Court · (2021) 07 OHC CK 0181
Industrial Disputes Act, 1947 — Section 17(a), 33C(2)
High Courts20 Jul 2021Disposed Of
Banajyoshna Padhi Vs Subodh Chandra Pani
Orissa High Court · (2021) 07 OHC CK 0180
High Courts20 Jul 2021Disposed Of
TKP Projects Pvt. Limited Vs State Of Odisha & Others
Orissa High Court · (2021) 07 OHC CK 0179
High Courts20 Jul 2021
Kuna Naik Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0178
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jul 2021Disposed Of
Anit Singh @ Rabi Vs State Of Odisha
Orissa High Court · (2021) 07 OHC CK 0177
Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Jul 2021Disposed Of
Sarthak Towers Residents’ Welfare Association, Cuttack Vs State Of Odisha & Others
Orissa High Court · (2021) 07 OHC CK 0176
High Courts20 Jul 2021Disposed Of
Manmohan Chakrabarty And Another Vs Rabindra Chakrabarty And Others
Orissa High Court · (2021) 07 OHC CK 0175
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts20 Jul 2021Disposed Of
Rama Chandra Das Vs Sucharita Das And Others
Orissa High Court · (2021) 07 OHC CK 0174
Code Of Civil Procedure, 1908 — Section 151, Order 39, Rule 1, Order 39 Rule 2
High Courts20 Jul 2021Disposed Of
Banshidhar Mohanty Vs Bijay Kumar Mohanty And Others
Orissa High Court · (2021) 07 OHC CK 0173
High Courts20 Jul 2021Dismissed
Tapash Kumar Behera Vs Mali Behera And Others
Orissa High Court · (2021) 07 OHC CK 0172