High Courts12 Aug 2021Disposed Of
Sanjaya Kumar Behera And Another Vs Narayan Behera And Other
Orissa High Court · (2021) 08 OHC CK 0064
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 429 of 1,624
High Courts12 Aug 2021Disposed Of
Idris Saha Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366Protection of Children from Sexual Offences Act, 2012 — Section 17
High Courts12 Aug 2021Disposed Of
Rajan @ Rajendra Swain Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
High Courts12 Aug 2021Dismissed
Gautam Sabar & Another Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
High Courts12 Aug 2021Dismissed
Chandra Bhartra Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts11 Aug 2021
Ashok Kumar Sahu And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0051
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 Section 33
High Courts11 Aug 2021Allowed
Binod Kumar Parida Vs R.M. RBI And Another
Orissa High Court · (2021) 08 OHC CK 0050
High Courts11 Aug 2021Dismissed
Aparajita Biswal Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0049
Odisha Service Code — Rule 107
High Courts11 Aug 2021Disposed Of
Mani Tirumala Projects Pvt. Ltd Vs All Odisha State Bank Officers Housing Co-Operative Society Limited And Another
Orissa High Court · (2021) 08 OHC CK 0048
Constitution of India, 1950 — Article 226Arbitration and Conciliation Act, 1996 — Section 8, 11(6), 12(5), 14(1)(a), 19(4), 30, 31(6), 32, 34, 36
High Courts11 Aug 2021Dismissed
State Of Odisha And Others Vs Sushil Kumar Biswal
Orissa High Court · (2021) 08 OHC CK 0047
High Courts11 Aug 2021Disposed Of
Jitu @ Jitendra Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0046
Indian Penal Code, 1860 — Section 120B, 302
High Courts11 Aug 2021Disposed Of
Anjali Kanteth Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0045
Indian Penal Code, 1860 — Section 201, 302, 363
High Courts11 Aug 2021Disposed Of
Jugasai Bhatra Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0043
High Courts11 Aug 2021
Tulia @ Nigamananda Jena Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0042
High Courts11 Aug 2021
Safi @ Somanath Sahu Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0041
High Courts11 Aug 2021Disposed Of
Shubhra Kundu Vs Republic of India (C.B.I)
Orissa High Court · (2021) 08 OHC CK 0040
High Courts10 Aug 2021Disposed Of
Subrat Kumar Das Vs State Of Odisha & Others
Orissa High Court · (2021) 08 OHC CK 0039
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 294, 302, 341, 506
High Courts10 Aug 2021Disposed Of
Chandra Mohan @ Mohan Singh Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0038
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)(g)
High Courts10 Aug 2021Disposed Of
Harun Tirky And Others Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0037
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302 Children) Act, 2000