High Courts19 Aug 2021Disposed Of
G.M., Bharati Axe G.I.Co.Ltd Vs Rina Pradhan & Ors
Orissa High Court · (2021) 08 OHC CK 0105
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 427 of 1,624
High Courts19 Aug 2021Disposed Of
Ramanath Tanty Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0104
Indian Penal Code, 1860 — Section 376(1)
High Courts19 Aug 2021
Bijay Kumar Behera Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0103
Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 34, 306, 498AEvidence Act, 1872 — Section 113A
High Courts19 Aug 2021Disposed Of
Anwesh Mishra Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0101
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 341, 354A, 354B, 506Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts19 Aug 2021Disposed Of
Lipu @ Susanta Sahoo Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25, 27
High Courts19 Aug 2021Disposed Of
Adhina Das Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0099
Code Of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 55(a)
High Courts19 Aug 2021Disposed Of
Dayanidhi Naik Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Aug 2021Disposed Of
Prasanta Nayak Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0097
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 399, 402, 457Arms Act, 1959 — Section 25, 27
High Courts19 Aug 2021Disposed Of
Siba Patra Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0096
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20(a)(ii)(C), 37
High Courts19 Aug 2021Disposed Of
Ratikanta Sutar And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0095
Constitution of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 161, 320, 482Indian Penal Code, 1860 — Section 34, 120B, 361, 363, 366, 376
High Courts19 Aug 2021Disposed Of
S.Chandra Vs Regional Transport Officer (II) And Anr
Orissa High Court · (2021) 08 OHC CK 0091
High Courts19 Aug 2021Disposed Of
Jitendriya Rout And Ors Vs CMC, Cuttack And Ors
Orissa High Court · (2021) 08 OHC CK 0088
High Courts19 Aug 2021Disposed Of
Babbly Kalia Vs State Of Odisha & Ors
Orissa High Court · (2021) 08 OHC CK 0087
High Courts19 Aug 2021Disposed Of
Babula Senapati Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0086
High Courts19 Aug 2021Disposed Of
Sarat Chandra Sahoo and Ors Vs State Of Odisha & Ors
Orissa High Court · (2021) 08 OHC CK 0085
High Courts18 Aug 2021Disposed Of
Larsen & Toubro Limited Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0076
Constitution of India, 1950 — Article 265Odisha Sales Tax Act, 1947 — Section 5(2)(AA)(i), 29Orissa Sales Tax (Amendment) Rules, 2010 — Rule 4B
High Courts18 Aug 2021Disposed Of
Dr. Manasi Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0075
High Courts18 Aug 2021Disposed Of
Sankarsan Sahu Vs Satyabrata Sahu & Ors
Orissa High Court · (2021) 08 OHC CK 0074
High Courts18 Aug 2021Dismissed
Bhagaban Sahoo Vs Krushna @ Krushna Chandra Sahoo And Others
Orissa High Court · (2021) 08 OHC CK 0073
Indian Succession Act, 1925 — Section 276
High Courts17 Aug 2021Disposed Of
State Of Odisha Vs Ajay Kumar Dalai
Orissa High Court · (2021) 08 OHC CK 0084