High Courts03 Sept 2021Disposed Of
J.K. Agarwala Vs General Manager, East Coast Railway And Another
Orissa High Court · (2021) 09 OHC CK 0017
Arbitration and Conciliation Act, 1996 — Section 11(6)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 424 of 1,624
High Courts03 Sept 2021Disposed Of
Sriballav Patra Vs State Of Odisha & others
Orissa High Court · (2021) 09 OHC CK 0015
High Courts03 Sept 2021Disposed Of
Prafulla Chandra Sahoo Vs State Of Odisha & others
Orissa High Court · (2021) 09 OHC CK 0014
High Courts03 Sept 2021
Nababharat Shiksha Parishad Vs Deputy Commissioner of Income Tax, Rourkela Circle, Rourkela
Orissa High Court · (2021) 09 OHC CK 0013
Income Tax Act, 1961 — Section 10(23C)(vi), 11(1), 11(5), 13(1)(d)
High Courts03 Sept 2021Dismissed
Shri Susanta Kumar Sethi And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0011
Constitution of India, 1950 — Article 243GOdisha Reservation of Vacancies Act, 1975 — Section 2(b), 2(c), 2(g), 3, 3(d), 6, 19
High Courts03 Sept 2021Disposed Of
Siba Prasad Parida Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0010
Indian Penal Code, 1860 — Section 312, 376(2)(n), 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w), 3(2)(va), 14A
High Courts02 Sept 2021Allowed
Debiprasad Das And Others Vs State Of Odisha And Another RESPONDENT
Orissa High Court · (2021) 09 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts02 Sept 2021Allowed
Binod Khora Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 36A(4)
High Courts02 Sept 2021Allowed
Sushanta Majhi And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0007
High Courts01 Sept 2021Disposed Of
State Bank Of India, Bhubaneswar And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0006
High Courts01 Sept 2021Disposed Of
Mahendra Kumar Maharana Vs Gauri Maharana
Orissa High Court · (2021) 09 OHC CK 0005
Hindu Marriage Act, 1955 — Section 13Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts01 Sept 2021Disposed Of
Budu @ Sitaram Pahan Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0003
Indian Penal Code, 1860 — Section 34, 120B, 307, 324Arms Act, 1959 — Section 25(1B), 27Explosive Substance Act, 1908 — Section 3, 5
High Courts01 Sept 2021Dismissed
Executive Engineer, Head Work Division, Samal Barrage And Others Vs TM/s Budharaja Mining And Construction Ltd
Orissa High Court · (2021) 09 OHC CK 0002
Arbitration and Conciliation Act, 1996 — Section 18, 34, 36, 36(2), 36(3), 37Code of Civil Procedure, 1908 — Order 27 Rule 8A, Order 41 Rule 5
High Courts01 Sept 2021Allowed
Bhikari Behera @ Pakhun Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364, 376D, 417, 493Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts31 Aug 2021Disposed Of
Sobhan Kumar Mishra Vs Management Of SAIL, Rourkela And Another
Orissa High Court · (2021) 08 OHC CK 0152
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25F
High Courts31 Aug 2021Dismissed
Central Provident Fund Commissioner, Employees’ Provident Fund Organization And Others Vs Ram Hari Sahu
Orissa High Court · (2021) 08 OHC CK 0151
High Courts31 Aug 2021Disposed Of
K. Satya@ Sarat Reddy And Another Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0150
Indian Penal Code, 1860 — Section 34, 302
High Courts27 Aug 2021Disposed Of
Jalil Khan Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0143
High Courts27 Aug 2021Disposed Of
Smt. Kabita Giri Vs State Of Odisha
Orissa High Court · (2021) 08 OHC CK 0142
High Courts27 Aug 2021Dismissed
Biswambar Das And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 08 OHC CK 0140
Constitution of India, 1950 — Article 226, 229Odisha Revised Scale of Pay Rules, 2017 — Rule 13(xi), 16Odisha Service Code, 1959 — Rule 75(b)