High Courts21 Sept 2021Disposed Of
Utkal University And Another Vs Debahari Roul
Orissa High Court · (2021) 09 OHC CK 0089
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 421 of 1,624
High Courts21 Sept 2021Disposed Of
Jayaprakash Pati And Others Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0088
Indian Penal Code, 1860 — Section 34, 120B, 302Evidence Act, 1872 — Section 27
High Courts21 Sept 2021
Srikantha Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0082
High Courts20 Sept 2021Dismissed
Kunu Behera Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3), 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts20 Sept 2021Disposed Of
Kalu @ Akhaya Bhoi @ Akshay Bhoi @ Golden Bhoi Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c ), 29, 37
High Courts20 Sept 2021Disposed Of
Mahabir Golechha @ Mahaveet Golechha Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 342, 366A, 370, 370A, 372, 373, 376(3), 376(2)(n), 377Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6, 7
High Courts20 Sept 2021Disposed Of
Madhusudan Harijan Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324, 326, 341, 506
High Courts20 Sept 2021Disposed Of
Kapila Pradhan And Others Vs Tahasildar, Nimapara And Another
Orissa High Court · (2021) 09 OHC CK 0080
High Courts20 Sept 2021Allowed
Banamali Prusty Vs Commissioner Of Sales Tax, Odisha, Cuttack And Others
Orissa High Court · (2021) 09 OHC CK 0079
Orissa Value Added Tax Act, 2004 — Section 73(10), 79Orissa Entry Tax Act, 1999 — Section 25
High Courts20 Sept 2021Disposed Of
Sri Thomas Barla Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0078
High Courts20 Sept 2021Dismissed
Choudhury Sarat Kumar Dash and Others Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0077
High Courts20 Sept 2021Dismissed
Odisha State Road Transport Corporation Vs ARSS Bus Terminal Pvt. Ltd.
Orissa High Court · (2021) 09 OHC CK 0076
Arbitration and Conciliation Act, 1996 — Section 34
High Courts17 Sept 2021Disposed Of
M/s. Arya Omnitalk Wireless Solutions Pvt. Ltd Vs Mahanadi Coalfields Limited
Orissa High Court · (2021) 09 OHC CK 0075
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts17 Sept 2021Disposed Of
Muna @ Arjun Kar Vs State Of Odisha And Another
Orissa High Court · (2021) 09 OHC CK 0074
High Courts17 Sept 2021Disposed Of
Sukant Kumar Dash And Others Vs Union Of India And Others
Orissa High Court · (2021) 09 OHC CK 0071
High Courts17 Sept 2021Dismissed
Balubazar Puja Committee And Others Vs State Of Orissa And Others
Orissa High Court · (2021) 09 OHC CK 0070
High Courts16 Sept 2021Disposed Of
Aditya Upadhyay Vs State Of Odisha
Orissa High Court · (2021) 09 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 439Information Technology Act, 2000 — Section 67BProtection of Children from Sexual Offences Act, 2012 — Section 4
High Courts16 Sept 2021Disposed Of
Budhua @ Rakesh Routray Vs State Of Odisha & Others
Orissa High Court · (2021) 09 OHC CK 0068
High Courts16 Sept 2021Disposed Of
Kaina Mandal Vs State Of Odisha & Others
Orissa High Court · (2021) 09 OHC CK 0067
High Courts16 Sept 2021
Jagneswar Acharya Vs State of Odisha (Vig.)
Orissa High Court · (2021) 09 OHC CK 0065