High Courts07 Oct 2021Disposed Of
Santosh Majhi Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0021
Orissa Motor Vehicle Rules, 1993 — Rule 28
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 419 of 1,624
High Courts07 Oct 2021Dismissed
Gagan Bihari Behera And Another Vs Republic Of India (CBI)
Orissa High Court · (2021) 10 OHC CK 0020
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5, 6
High Courts05 Oct 2021Disposed Of
Arabinda Mishra and Ors Vs Collector-cum-DM, Khurda And Ors
Orissa High Court · (2021) 10 OHC CK 0019
Indian Penal Code, 1860 — Section 120(B), 466, 467, 468, 471, 477(A)
High Courts05 Oct 2021Dismissed
State Of Odisha And Others Vs Birenmitra Swain And Others
Orissa High Court · (2021) 10 OHC CK 0018
High Courts05 Oct 2021Disposed Of
Ugresan Putel And Another Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0017
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Oct 2021Dismissed
Pradipta Bhoi @ Bhuan Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0016
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts05 Oct 2021Disposed Of
Janu @ SK. Afsar Ali @ SK. Hajat Ali Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0015
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25, 27
High Courts05 Oct 2021Dismissed
Paresh Munda @ Para Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0014
Code of Criminal Procedure, 1973 — Section 164, 374, 383Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
High Courts05 Oct 2021Disposed Of
Ramesh Sahu Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 134
High Courts04 Oct 2021Disposed Of
Lalitendu Bidyadhar Mohapatra Vs Jayanta Kumar Patnaik & Ors
Orissa High Court · (2021) 10 OHC CK 0012
Code of Civil Procedure, 1908 — Section 152
High Courts04 Oct 2021Dismissed
Utkal Chamber Of Commerce And Industries Ltd Vs Sanjeev Mahapatra & Ors
Orissa High Court · (2021) 10 OHC CK 0011
Constitution of India, 1950 — Article 226Companies Act, 2013 — Section 2(60), 111, 155, 169(3), 179(4), 180, 241, 242, 242(2), 244, 291, 430Code of Civil Procedure, 1908 — Section 9
High Courts04 Oct 2021Disposed Of
Pradip Kumar Mohapatra Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts04 Oct 2021Dismissed
P.Shyam Sundar Prusty Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 389, 389(1), 389(3), 439Indian Penal Code, 1860 — Section 34, 109, 120B, 302, 304BDowry Prohibition Act, 1961 — Section 3
High Courts04 Oct 2021Allowed
Deepak Agrawal @ Deepu Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 167, 178(8), 439Indian Penal Code, 1860 — Section 272, 273, 417, 420Food Safety and Standard Act, 2006 — Section 3(1)(zx), 3(1)(zz), 31, 31(2), 31(3), 31(4), 31(8), 31(9), 51, 52, 53, 59, 97
High Courts01 Oct 2021Disposed Of
Benudhara Behera and Others Vs State of Odisha And Others
Orissa High Court · (2021) 10 OHC CK 0006
High Courts01 Oct 2021Disposed Of
M/s. Sky Automobiles Vs Deputy Commissioner Of Commercial Tax, Cuttack II Circle, Cuttack And Others
Orissa High Court · (2021) 10 OHC CK 0005
Orissa Sales Tax Act, 1947 — Section 5A, 12(4), 28(B)Orissa Entry Tax Act, 1999 — Section 4(1)Orissa Valued Added Tax Act, 2004 — Section 49A
High Courts01 Oct 2021Dismissed
Jyotish Naik Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37(1)(b)
High Courts01 Oct 2021Disposed Of
Hagura Sing Vs State Of Orissa
Orissa High Court · (2021) 10 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts30 Sept 2021Disposed Of
Jagannath Swain Vs State Of Odisha & Others
Orissa High Court · (2021) 09 OHC CK 0116
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 64
High Courts30 Sept 2021Disposed Of
Jambeswar Naik And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 09 OHC CK 0115
Constitution of India, 1950 — Article 21, 32, 39(f), 45, 226Right of Children to Free and Compulsory Education Act, 2009 — Section 11