COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 417 of 1,624

High Courts26 Oct 2021Allowed

Governing Body of Ananda Sahu Women�s College, Nayagarh Vs State Of Odisha And Others

Orissa High Court · (2021) 10 OHC CK 0063

Odisha Education Act, 1969 — Section 3(b), 10A(3)Odisha Education (R.C.S.T.M.S.A.E.I.) Rules, 1974 — Rule 5(8)(i), 22

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High Courts26 Oct 2021Disposed Of

M/s. Jeypore Sugar Co. Pvt. Ltd Vs State Of Odisha, Represented By The Commissioner Of Sales Tax And Others

Orissa High Court · (2021) 10 OHC CK 0062

Central Sales Tax Act, 1956 — Section 3Orissa Sales Tax Act, 1947 — Section 2(g), 2(g)(iv)(a)(i), 5A, 8, 12(4)Transfer of Property Act 1882 — Section 3

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High Courts26 Oct 2021Allowed

Bhaskar @ Ganeswar Patabandha Vs State Of Orissa

Orissa High Court · (2021) 10 OHC CK 0061

Indian Penal Code, 1860 — Section 201, 302

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High Courts26 Oct 2021Dismissed

Satya Pradhan Vs State Of Orissa

Orissa High Court · (2021) 10 OHC CK 0060

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 379, 395, 406, 406, 420, 467, 468, 471Arms Act, — Section 25, 27

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High Courts25 Oct 2021Dismissed

Saroj Kanta Pati Vs Chief Manager, Indian Bank, Khurda & Another

Orissa High Court · (2021) 10 OHC CK 0059

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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High Courts25 Oct 2021Dismissed

M/s. Sambandh Finserve Pvt. Ltd Vs National Faceless E Assessment Centre, New Delhi And Others

Orissa High Court · (2021) 10 OHC CK 0058

Income Tax Act, 1961 — Section 143(2)

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High Courts25 Oct 2021Dismissed

Samir Dey Vs State Election Commission (SEC), Odisha And Others

Orissa High Court · (2021) 10 OHC CK 0057

Odisha Municipal (Delimitation of Wards and Reservation of Seats and Conduct of Elections) Rules, 1994 — 2A, 2A(5)

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High Courts25 Oct 2021Dismissed

Dilleswar Mandala Vs State Of Odisha And Others

Orissa High Court · (2021) 10 OHC CK 0056

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High Courts25 Oct 2021

Durga Prasad Singh Vs State Of Odisha & Others

Orissa High Court · (2021) 10 OHC CK 0054

Constitution of India, 1950 — Article 226

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High Courts25 Oct 2021Disposed Of

Sambalpur District Cooperative Central Bank Ltd Vs Rakesh Tripathy And Others

Orissa High Court · (2021) 10 OHC CK 0053

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High Courts25 Oct 2021Disposed Of

Orissa State Civil Supplies Corporation Limited Vs Smt. Gouri Barik And Another

Orissa High Court · (2021) 10 OHC CK 0052

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High Courts25 Oct 2021Dismissed

Sarat Kumar Barik And Another Vs State Of Odisha And Ors

Orissa High Court · (2021) 10 OHC CK 0051

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High Courts25 Oct 2021

Mama Fatesingh Vs State Of Odisha And Ors

Orissa High Court · (2021) 10 OHC CK 0050

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High Courts25 Oct 2021Dismissed

Prem Kumar Agarwal Vs State Of Odisha

Orissa High Court · (2021) 10 OHC CK 0049

Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 294, 302, 323, 354, 427, 447, 506Evidence Act, 1872 — Section 65B

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High Courts25 Oct 2021Dismissed

Arjun Pangi Vs State Of Odisha

Orissa High Court · (2021) 10 OHC CK 0048

Code of Criminal Procedure, 1973 — Section 161, 207, 231, 311, 374Indian Penal Code, 1860 — Section 300, 302

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High Courts18 Oct 2021Disposed Of

Abhilash Das Vs State Of Odisha And Others

Orissa High Court · (2021) 10 OHC CK 0035

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High Courts18 Oct 2021Allowed

Rajendar Kakodiya @ Rajendra Kakodia Vs State Of Orissa

Orissa High Court · (2021) 10 OHC CK 0034

Code of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 20(b)(ii)(C), 24, 25, 27A, 29, 36A(4)

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High Courts11 Oct 2021

Rashmi Ranjan Panda @ Alok Vs State Of Orissa

Orissa High Court · (2021) 10 OHC CK 0036

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High Courts08 Oct 2021Disposed Of

Prafulla Kumar Prusty Vs Director, Consolidation Of Holding, Board Of Revenue, Odisha, Cuttack And Another

Orissa High Court · (2021) 10 OHC CK 0045

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High Courts08 Oct 2021Disposed Of

Santilata Chand Vs State Of Orissa & Others

Orissa High Court · (2021) 10 OHC CK 0044

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