High Courts03 Nov 2021Disposed Of
Karna Naik Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0030
Code of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 415 of 1,624
High Courts03 Nov 2021Dismissed
Pradeep Santi Vs State Of Odisha (Vigilance)
Orissa High Court · (2021) 11 OHC CK 0029
Code of Criminal Procedure, 1973 — Section 311, 482
High Courts02 Nov 2021Partly Allowed
Bijaya Bhoi Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0050
Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113(B), 114
High Courts02 Nov 2021Dismissed
Prafulla Mundari @ Pelka Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0049
Code of Criminal Procedure, 1973 — Section 313, 432Indian Penal Code, 1860 — Section 375, 375(b), 375(c), 376(2)(h), 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 3(c), 4, 5(m), 6, 42
High Courts02 Nov 2021Allowed
Niran Ho Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0048
Indian Penal Code, 1860 — Section 323, 341, 376, 506, 506(II)
High Courts02 Nov 2021Dismissed
Dinabandhu Prusty And Others Vs Secretary to Government of India, Ministry / Department Of Science And Technology And Others
Orissa High Court · (2021) 11 OHC CK 0017
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2021Dismissed
Dhyaan Foundation Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0015
High Courts02 Nov 2021Disposed Of
Niranjan Kumar Sena Vs Authorized Officer, Union Bank Of India, Regional Office, Cuttack And Another
Orissa High Court · (2021) 11 OHC CK 0014
High Courts02 Nov 2021Disposed Of
Amita Choudhury Vs Sreedhar Nayak And Others
Orissa High Court · (2021) 11 OHC CK 0013
High Courts02 Nov 2021Disposed Of
Jitendra Bej @ Jitu Vs State of Odisha
Orissa High Court · (2021) 11 OHC CK 0012
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts02 Nov 2021Disposed Of
Prafulla Kumar Sarangi Vs State of Odisha
Orissa High Court · (2021) 11 OHC CK 0011
High Courts01 Nov 2021Allowed
Bhabani Prasad Majhi Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0016
Constitution of India, 1950 — Article 226, 227Odisha Cooperative Societies Act, 1962 — Section 2(i), 3(1), 6, 7, 8, 10(2), 12, 14, 14A, 16(2a) 17, 27, 28, 28A, 28(1b), 30, 30A, 32, 32(1), 33, 35(3), 59(1), 63, 64, 65, 66, 68, 70, 72, 73, 75, 76, 77, 90, 102, 103, 104, 105, 106 (1)(b), 108, 114, 116(3), 120, 123-A(2), 128(3)Odisha Cooperative Societies Rules, 1965 — Rule 5
High Courts01 Nov 2021Disposed Of
M/s L.T.N. Food Pvt. Ltd. A.O.Vs Canara Bank, Cuttack & others
Orissa High Court · (2021) 11 OHC CK 0010
High Courts01 Nov 2021Disposed Of
Ramesh Chandra Swain Vs Collector and D.M., Khurda & Another
Orissa High Court · (2021) 11 OHC CK 0009
High Courts01 Nov 2021Disposed Of
Magma Fincrop Ltd Vs Fagu Oram
Orissa High Court · (2021) 11 OHC CK 0007
Constitution of India, 1950 — Article 226
High Courts01 Nov 2021Disposed Of
Indumati Dei & Ors Vs Swadha Dev Singh, IAS
Orissa High Court · (2021) 11 OHC CK 0006
Contempt of Courts Act, 1971 — Section 20
High Courts01 Nov 2021Disposed Of
Rebati Giri & Others Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0005
High Courts01 Nov 2021Disposed Of
All Odisha Fireworks Dealers Association And Others Vs Union Of India And Others
Orissa High Court · (2021) 11 OHC CK 0004
High Courts01 Nov 2021
NIST, Rourkela Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0003
High Courts01 Nov 2021Dismissed
Akash Sharma Vs Government Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0002
Orissa High Court Public Interest Litigation Rules, 2010 — Rule 8