High Courts01 Nov 2021
Mama Fatesingh Vs State Of Odisha And Ors
Orissa High Court · (2021) 11 OHC CK 0001
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 416 of 1,624
High Courts29 Oct 2021
All Odisha Fireworks Dealers Association And Others Vs Union Of India And Others
Orissa High Court · (2021) 10 OHC CK 0083
High Courts29 Oct 2021
State Of Odisha And Others Vs Bikash Ranjan Dash And Another
Orissa High Court · (2021) 10 OHC CK 0082
Constitution of India, 1950 — Article 14, 16
High Courts29 Oct 2021Allowed
Secretary, Government Of Odisha, Department Of Higher Education Vs Shri Jashobanta Baral And Others
Orissa High Court · (2021) 10 OHC CK 0081
Constitution of India, 1950 — Article 14, 136Orissa Education Act, 1969 — Section 3(1), 3(b), 7C, 7C(1), 7C(6)Contempt of the Courts Act, 1971 — Section 19
High Courts29 Oct 2021Disposed Of
Iswar Biswal Vs State Of Odisha
Orissa High Court · (2021) 10 OHC CK 0080
Code of Criminal Procedure, 1973 — Section 439
High Courts29 Oct 2021Disposed Of
M/s Origo Commodities India Pvt. Ltd. And Another Vs Odisha State Warehousing Corporation And Another
Orissa High Court · (2021) 10 OHC CK 0079
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts29 Oct 2021Dismissed
Pitambar Sahoo Vs State Of Odisha
Orissa High Court · (2021) 10 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 34, 120B, 409, 419, 420, 467, 468, 471,
High Courts28 Oct 2021
GE Power India Limited Vs State Of Odisha And Others
Orissa High Court · (2021) 10 OHC CK 0077
Orissa Value Added Tax (OVAT Act), 2004 — Section 79(7)
High Courts28 Oct 2021Allowed
Gundam Manga Raju Vs Tirthabasi Mohapatra (Since Dead) Through Lrs And Others
Orissa High Court · (2021) 10 OHC CK 0075
Code of Civil Procedure, 1908 — Section 141, Order 1 Rule 9
High Courts28 Oct 2021
Bhubaneswar Engineering College, Pitapally, Bhubaneswar Vs State Of Odisha & Others
Orissa High Court · (2021) 10 OHC CK 0074
High Courts28 Oct 2021
Vikash Institute of Technology, Bargarh Vs State Of Odisha & Others
Orissa High Court · (2021) 10 OHC CK 0073
High Courts27 Oct 2021Allowed
Smt. Smrutisudha Nayak Vs Union Of India And Others
Orissa High Court · (2021) 10 OHC CK 0072
Income Tax Act, 1861 — Section 132, 132(1), 139, 143(3), 147, 148, 149, 151, 153, 153A(1)(b), 153A(1), 153AIndian Income-tax Act, 1922 — Section 22(4), 37, 131(1)Information Technology Act, 2000 — Section 2(1)(t)
High Courts27 Oct 2021Dismissed
Sarathi Mahananda Vs State Of Odisha
Orissa High Court · (2021) 10 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304B, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts27 Oct 2021Disposed Of
State Of Orissa Vs Manta Krishna Sethi & Others
Orissa High Court · (2021) 10 OHC CK 0070
Constitution of India, 1950 — Article 162, 226, 227Code of Civil Procedure, 1908 — Order 31 Rule 95Orissa Land Reforms Act, 1960 — Section 22, 37
High Courts27 Oct 2021
Ananta Bahabal Katual Vs State Of Odisha
Orissa High Court · (2021) 10 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 164
High Courts26 Oct 2021Allowed
Rashmirekha Das And Others Vs Orissa Public Service Commission, Cuttack, State of Odisha And Others
Orissa High Court · (2021) 10 OHC CK 0067
Orissa Finance Service Rules, 1979 — Rule 19(1)Constitution of India, 1950 — Article 14, 16, 309
High Courts26 Oct 2021Allowed
Smt. P. Geetanjali Prusty Vs Deputy Commissioner Of Income Tax, Berhampur Circle, Berhampur, Ganjam And Others
Orissa High Court · (2021) 10 OHC CK 0066
Income Tax Act, 1961 — Section 142(1), 143(3), 145(3), 147, 148
High Courts26 Oct 2021Allowed
M/s. Sri Jagannath Promoters & Builders, Giri Road Berhampur, Ganjam Vs Deputy Commissioner Of Income Tax, Berhampur Circle, Berhampur, Ganjam And Others
Orissa High Court · (2021) 10 OHC CK 0065
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
High Courts26 Oct 2021Allowed
State Of Odisha And Others Vs Subha Naryan Mishra And Another
Orissa High Court · (2021) 10 OHC CK 0064
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25GOdisha Police Service Group-A (Junior Branch) Recruitment Rules, 2010 — Rule 20