COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 414 of 1,624

High Courts05 Nov 2021Dismissed

Anil Sharma @ Anil Kewwal Sharma Vs State Of Odsiha

Orissa High Court · (2021) 11 OHC CK 0021

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)

High Courts05 Nov 2021Disposed Of

Sarat Swain Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0020

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 406, 498ADowry Prohibition Act, 1961 — Section 4

High Courts05 Nov 2021Dismissed

Tanmaya Kumar Sahu Vs State of Odisha

Orissa High Court · (2021) 11 OHC CK 0019

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 29, 37

High Courts05 Nov 2021Disposed Of

Priyanath Das Vs Smt. Kiranabala Das And Others

Orissa High Court · (2021) 11 OHC CK 0018

Odisha Hindu Religious Endowments Act, 1951 — Section 19, 41, 69

High Courts03 Nov 2021Disposed Of

Birla Institute Of Management Technology, BBSR Vs M/s. Fiberfill Interiors And Constructions

Orissa High Court · (2021) 11 OHC CK 0047

Constitution of India, 1950 — Article 227Arbitration and Conciliation Act, 1996 — Section 34, 36(3)

High Courts03 Nov 2021

Sri Bipin Bihari Pradhan Vs State Of Odisha And Others

Orissa High Court · (2021) 11 OHC CK 0045

High Courts03 Nov 2021Disposed Of

Bipin Bihari Behera & Ors Vs State of Odisha & Ors

Orissa High Court · (2021) 11 OHC CK 0044

Code of Civil Procedure, 1908 — Section 92

High Courts03 Nov 2021Disposed Of

State of Odisha And Another Vs Jogindra Kumar Karjee And Others

Orissa High Court · (2021) 11 OHC CK 0043

High Courts03 Nov 2021

Priya Ranjan Dash Vs State Of Odisha And Others

Orissa High Court · (2021) 11 OHC CK 0042

High Courts03 Nov 2021Disposed Of

Surati Matri Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0041

Indian Penal Code, 1860 — Section 302

High Courts03 Nov 2021Disposed Of

Dibakar Muduli Vs Inspector In Charge Sadar Police Station, Cuttack & Others

Orissa High Court · (2021) 11 OHC CK 0040

Indian Penal Code, 1860 — Section 34, 294, 323, 341, 379, 500, 506Arms Act, 1959 — Section 25

High Courts03 Nov 2021Disposed Of

Mohammed Hanif Vs State Of Odisha & Anr

Orissa High Court · (2021) 11 OHC CK 0039

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 482

High Courts03 Nov 2021Disposed Of

Hemalata Mohapatra Vs Bijaya Kumar Pradhani

Orissa High Court · (2021) 11 OHC CK 0038

Code of Criminal Procedure, 1973 — Section 205, 482Negotiable Instruments Act, 1881 — Section 138, 138(b)

High Courts03 Nov 2021Disposed Of

Sarda Mines Pvt. Ltd. And Another Vs Salil Kumar Behera And Others

Orissa High Court · (2021) 11 OHC CK 0037

High Courts03 Nov 2021Disposed Of

Mita Rout Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0036

Indian Penal Code, 1860 — Section 306, 506

High Courts03 Nov 2021Disposed Of

G. Bangaru Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0035

Indian Penal Code, 1860 — Section 34, 294, 307, 324, 332, 336, 337Arms Act, 1959 — Section 25, 37

High Courts03 Nov 2021Disposed Of

Ramesh Chandra Sahoo Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0034

Indian Penal Code, 1860 — Section 294, 406, 420, 506

High Courts03 Nov 2021Disposed Of

Apu @ Jaga @ Prahallad Jena Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0033

Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6

High Courts03 Nov 2021Disposed Of

Manu @ Manoj Naik Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0032

Indian Penal Code, 1860 — Section 34, 380, 457

High Courts03 Nov 2021Disposed Of

Brajeswar Sahu @ Balia & Anr Vs State Of Odisha

Orissa High Court · (2021) 11 OHC CK 0031

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302