High Courts15 Nov 2021Disposed Of
Pyari Mohan Rout Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0086
Orissa Service Code, 1959 — Rule 74(b), 74(d)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 412 of 1,624
High Courts15 Nov 2021Dismissed
Saroj Kumar Prusty Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 120B, 395, 408, 409, 411, 412Arms Act, 1959 — Section 25, 27
High Courts12 Nov 2021Dismissed
All Odisha Govt. I.T.I. Part-Time Guest Instructor�s Association & Ors Vs Director General Of Employment & Training, Ministry Of Labour & Employment, Govt. Of India & Ors
Orissa High Court · (2021) 11 OHC CK 0109
Constitution of India, 1950 — 226, 227
High Courts12 Nov 2021Disposed Of
Pranabandhu Behera Vs State Of Odisha (Vigilance)
Orissa High Court · (2021) 11 OHC CK 0108
Code of Criminal Procedure, 1973 — Section 161, 227, 243, 482Indian Penal Code, 1860 — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts11 Nov 2021Disposed Of
Hind Talkies And Another Vs Collector, Cuttack And Others
Orissa High Court · (2021) 11 OHC CK 0084
High Courts11 Nov 2021Disposed Of
Naresh Kumar Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0083
Constitution of India, 1950 — Article 19(1)(a), 19(1)(b), 19(1)(g), 141
High Courts11 Nov 2021Disposed Of
Navin Kumar Pathak Vs Collector, Puri & Others
Orissa High Court · (2021) 11 OHC CK 0081
Orissa Cinemas (Regulation) Act, 1954 — Section 3, 5Orissa Cinemas (Regulation) Rules, 1964 — Rule 6(1), 6(2), 6(3), 8(1), 9(2), 10, 12, 18
High Courts11 Nov 2021Dismissed
Tapan Narayan Rath And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0080
High Courts11 Nov 2021Dismissed
Divisional Manager, National Insurance Co. Ltd Vs Padmini Kuanra And Others
Orissa High Court · (2021) 11 OHC CK 0079
High Courts11 Nov 2021Dismissed
Branch Manager, M/s. Bajaj Allianz General Insurance Co. Ltd Vs Khagapati Bada Nayak And Another
Orissa High Court · (2021) 11 OHC CK 0078
High Courts11 Nov 2021Dismissed
Laxmikanta Sahoo Vs Niranjan Sarangi and Another
Orissa High Court · (2021) 11 OHC CK 0077
High Courts11 Nov 2021Disposed Of
Saswati Mitra Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0076
High Courts11 Nov 2021Allowed
Snehalata Panda Vs Chitta Ranjan Mishra & Another
Orissa High Court · (2021) 11 OHC CK 0075
High Courts11 Nov 2021Disposed Of
Ajeet Kumar Gond Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts11 Nov 2021Disposed Of
JitunTarai Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 380, 457
High Courts11 Nov 2021Disposed Of
Pramod Kumar Behera @ Nanda Vs State Of Odisha & Another
Orissa High Court · (2021) 11 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts11 Nov 2021
Governing Body Of Regional College Of Management, Bhubaneswar And Another Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0071
High Courts10 Nov 2021
New India Assurance Company Ltd Vs Chhatrai Mahanta and Others
Orissa High Court · (2021) 11 OHC CK 0069
High Courts10 Nov 2021
Smt. Sagara Nandini Guru Vs Birendra Mohan Pattnaik @ Birendra Pattnaik
Orissa High Court · (2021) 11 OHC CK 0068
Indian Penal Code, 1860 — Section 420, 423, 465, 468, 471, 506
High Courts10 Nov 2021Allowed
Biswanath Barik Vs State Of Odisha & Anr
Orissa High Court · (2021) 11 OHC CK 0067
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 341, 379, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va)