High Courts18 Nov 2021Disposed Of
M/s. Maa Samlai Agro Products Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0128
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 410 of 1,624
High Courts18 Nov 2021Dismissed
Kailash Majhi Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0127
Orissa Public Premises (Eviction of Unauthorized Occupants) Act, 1972 — Section 9
High Courts18 Nov 2021Disposed Of
Gandhraba Behera And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0126
High Courts18 Nov 2021Disposed Of
State Of Odisha And Another Vs Patitapaban Dutta Dash And Others Patitapaban Dutta Dash and Others
Orissa High Court · (2021) 11 OHC CK 0125
Odisha Group C and Group D Posts (Contractual Appointment) Rules, 2013 — Rule 5, 8(a)
High Courts18 Nov 2021Disposed Of
Mahindra And Mahindra Financial Services Ltd. (Business Head) Vs Binod Kumar Bhawsinka And Another
Orissa High Court · (2021) 11 OHC CK 0124
High Courts18 Nov 2021Allowed
Varsachala Chetan Vs State Of Odisha & Another
Orissa High Court · (2021) 11 OHC CK 0123
Constitution of India, 1950 — 226, 227Dentists Act, 1948 — Section 34Evidence Act, 1872 — Section 115
High Courts18 Nov 2021Dismissed
Suresh Barik @ Bibhar And Another Vs Surekha Kumbhar & Others
Orissa High Court · (2021) 11 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 144, 145, 145(3), 145(4), 145(5), 145(6), 145(7), 145(8), 145(9), 311, 482Code of Civil Procedure, 1908 — Order 16 Rule 1Evidence Act, 1872 — Section 63, 65, 114
High Courts18 Nov 2021
Vikash Institute of Technology, Bargarh & Bhubaneswar Engineering College, Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0121
High Courts17 Nov 2021Disposed Of
�X� Vs State of Odisha & Ors
Orissa High Court · (2021) 11 OHC CK 0120
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 376D, 506
High Courts17 Nov 2021Allowed
M/s. Neelachal Ispat Nigam Limited Vs Assistant Commissioner Of Income Tax, Circle-2(1), Bhubaneswar & Others
Orissa High Court · (2021) 11 OHC CK 0119
Income Tax Act, 1961 — Section 143(2)
High Courts17 Nov 2021
Divisional Manager, Oriental Insurance Co. Ltd. Vs Sukanta Bhuyan And Another
Orissa High Court · (2021) 11 OHC CK 0118
Code of Civil Procedure, 1908 — Order 41 Rule 11
High Courts17 Nov 2021
SEPCO Electric Power Construction Corporation Company Vs GMR Kamalanga Energy Limited
Orissa High Court · (2021) 11 OHC CK 0117
Arbitration and Conciliation Act, 1996 — Section 34, 36
High Courts17 Nov 2021Disposed Of
Ashis Kumar Mahapatra @ Ganesh Vs State Of Odisha And Another
Orissa High Court · (2021) 11 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 294, 365, 366, 376(2)(n), 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s)(w), 3(2)(v)(va), 14A
High Courts17 Nov 2021Disposed Of
Surya Narayan Mallick Vs State Of Orissa
Orissa High Court · (2021) 11 OHC CK 0115
Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts17 Nov 2021Disposed Of
Deepak Kumar Das Vs State Of Orissa
Orissa High Court · (2021) 11 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts17 Nov 2021Disposed Of
Pravat Kumar Barik Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0113
High Courts17 Nov 2021Disposed Of
Prasanta Kumar Pradhan Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0112
Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 506
High Courts17 Nov 2021Disposed Of
Khulana Majhi Khulana Majhi Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0111
High Courts17 Nov 2021Disposed Of
Kailash Chandra Harichandan Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0110
Indian Penal Code, 1860 — Section 302, 498A
High Courts16 Nov 2021Dismissed
Chandan Parija Vs State Of Orissa
Orissa High Court · (2021) 11 OHC CK 0129
Code of Criminal Procedure, 1973 — Section 161, 227, 228, 239, 244, 245, 245(1)Indian Penal Code, 1860 — Section 34, 307, 390, 391, 392, 394, 395, 397, 427, 454Arms Act, 1959 — Section 25, 27