High Courts26 Nov 2021Disposed Of
Pitamber Rout Vs Chitta Ranjan Pattanaik
Orissa High Court · (2021) 11 OHC CK 0173
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 408 of 1,624
High Courts26 Nov 2021Disposed Of
Sunil Nanda Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts26 Nov 2021Disposed Of
Sipu Digal Vs State Of Odisha And Another
Orissa High Court · (2021) 11 OHC CK 0171
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(i)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts26 Nov 2021Disposed Of
M/s. Arya Iron & Steel Company Pvt. Ltd. Vs Barbil Municipality And Others
Orissa High Court · (2021) 11 OHC CK 0169
High Courts25 Nov 2021Dismissed
Geeta Mallick Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0167
High Courts25 Nov 2021Dismissed
Sakuntala Dei @ Sakuntala Baliarsingh Vs Ani Martha And Others
Orissa High Court · (2021) 11 OHC CK 0166
High Courts25 Nov 2021Disposed Of
Uma Ballav Rath Vs State of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0165
Orissa Municipal Act, 1950 — Section 127
High Courts25 Nov 2021Allowed
Santanu Kumar Tripathy Vs Bipin Chandra Pradhan And Another
Orissa High Court · (2021) 11 OHC CK 0164
High Courts25 Nov 2021Disposed Of
Kumari Jani And Others Vs Bulu Senapati And Another
Orissa High Court · (2021) 11 OHC CK 0163
High Courts25 Nov 2021Disposed Of
Soumya Ranjana Panda Vs Hrusikesh Panda
Orissa High Court · (2021) 11 OHC CK 0162
Code of Civil Procedure, 1908 — Order 41 Rule 23A
High Courts25 Nov 2021Disposed Of
Erma Wanjami And Others Vs All India Council For Technical Education, Through Its Chairman And Others
Orissa High Court · (2021) 11 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341, 364
High Courts25 Nov 2021
Amaravati Polytechnic Vs All India Council For Technical Education, Through Its Chairman And Others
Orissa High Court · (2021) 11 OHC CK 0159
High Courts24 Nov 2021Dismissed
Alekh Bhainsa @ Menu Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 8
High Courts24 Nov 2021Dismissed
Shiva Cement Ltd. & Others Vs Assistant Commissioner Of Income Tax, Sambalpur & Another
Orissa High Court · (2021) 11 OHC CK 0158
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 153A, 153B
High Courts24 Nov 2021Disposed Of
Ipsita Mohanty Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0156
High Courts24 Nov 2021Dismissed
Ojesh Pati Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0155
High Courts24 Nov 2021Dismissed
Kartik Chandra Swain Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0154
High Courts24 Nov 2021Disposed Of
Debarchan Bhainsa Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0153
High Courts24 Nov 2021
Dologobinda Pradhan And Others Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0152
Indian Penal Code, 1860 — Section 323