High Courts03 Dec 2021Disposed Of
Basanta Mahananda And Others Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0017
Indian Penal Code, 1860 — Section 34, 302, 447
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 406 of 1,624
High Courts03 Dec 2021Disposed Of
Hindustan Construction Co. Ltd Vs General Manager, East Coast Railway And Another
Orissa High Court · (2021) 12 OHC CK 0015
Arbitration and Conciliation Act, 1996 — Section 9, 11(6), 42
High Courts03 Dec 2021Dismissed
Phaijan Bibi And Other Vs Lal Khan And Others
Orissa High Court · (2021) 12 OHC CK 0014
Benami Transactions (Prohibition) Act, 1988 — Section 3(6)
High Courts02 Dec 2021Allowed
Chakradhar Prasad Gantayat Vs Commissioner cum Secretary To Government Of Odisha, Works Department
Orissa High Court · (2021) 12 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 300, 389(1)Prevention of Corruption Act, 1988 — Section 13(1)(c)(d)Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471
High Courts02 Dec 2021Dismissed
Chinnodu Sabara Vs Gunnamma Sabara @ Gumanna Sabar & Others
Orissa High Court · (2021) 12 OHC CK 0123
Code of Civil Procedure, 1908 — Section 96, 100
High Courts02 Dec 2021
Mamina Dai And Others Vs Branch Manager, Indian Overseas Bank And Others
Orissa High Court · (2021) 12 OHC CK 0013
High Courts02 Dec 2021Disposed Of
Narasingha Sahoo Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0011
Orissa Prevention of Land Encroachment Act, 1972 mdash; Section 12
High Courts02 Dec 2021
Bamdev Sahoo Vs Sarada Prasanna Panda
Orissa High Court · (2021) 12 OHC CK 0010
High Courts02 Dec 2021
Er. Deepak Kumar Sahoo Vs Debajani Mohapatra
Orissa High Court · (2021) 12 OHC CK 0009
High Courts02 Dec 2021Disposed Of
M/s. B. & B. Industries Vs Union Bank Of India And Another
Orissa High Court · (2021) 12 OHC CK 0008
Negotiable Instruments Act, 1881 — Section 131
High Courts02 Dec 2021
Sujata Swain Vs Mahanadi Coalfield Ltd. And Other
Orissa High Court · (2021) 12 OHC CK 0007
High Courts02 Dec 2021Disposed Of
Ananta Prasad Mahanty And Other Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0006
High Courts01 Dec 2021Disposed Of
M/s. Keshab Automobiles Vs State of Odisha
Orissa High Court · (2021) 12 OHC CK 0122
Odisha Value Added Tax Act, 2004 — Section 39, 39(2), 40, 42, 43, 43(1), 43(2), 44Odisha Value Added Tax Rules, 2005 — Rule 50
High Courts01 Dec 2021Disposed Of
Kalinga Warriors, Cuttack Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0005
High Courts01 Dec 2021Disposed Of
Samir Parida Vs AO cum OHDC, BBSR And Another
Orissa High Court · (2021) 12 OHC CK 0004
Registration Act, 1908 — Section 17(2)Security Interest (Enforcement) Rules, 2002 — Rule 9
High Courts01 Dec 2021Dismissed
Giridhari Gaana (Since Dead) Substituted By His Wife Basanti Gaana Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0002
Constitution of India, 1950 — Article 226, 227, 309, 323AOrissa Technical Education and Training Service Rules, 1985 — Rule 9, 10
High Courts01 Dec 2021Disposed Of
Sandhyarani Jena And Others Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0001
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts30 Nov 2021Disposed Of
Baya @ Pradyumna Thatoi Vs State of Odisha
Orissa High Court · (2021) 11 OHC CK 0200
Indian Penal Code, 1860 — Section 34, 304B, 306, 406, 498A
High Courts30 Nov 2021Disposed Of
Dillip Kumar Agarwal @ Agarwalla Vs State of Odisha
Orissa High Court · (2021) 11 OHC CK 0199
Code of Criminal Procedure, 1973 — Section 91, 397, 401Evidence Act, 1872 — Section 123, 124
High Courts30 Nov 2021Disposed Of
Divisional Manager, M/s.Oriental Insurance Company Ltd Vs Shantilata Sahoo & Others
Orissa High Court · (2021) 11 OHC CK 0198
Code of Civil Procedure, 1908 — Order 41 Rule 11