High Courts09 Dec 2021Disposed Of
Sanuja Pradhan Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0065
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 404 of 1,624
High Courts09 Dec 2021Dismissed
Disayel @ Tulu Suna Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 366, 376
High Courts09 Dec 2021Disposed Of
Ganu @ Narahari Panda Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376, 450, 506Scheduled Tribes (Prevention of Atrocities) Amendment Act, 1989 — Section 3(2)(va), 14A
High Courts09 Dec 2021Disposed Of
Gangadhar Panduka Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0062
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)
High Courts08 Dec 2021Disposed Of
M/s. Sidharth Engg,. Angul Vs Commissioner, CGST, CX And Customs, Bhubaneswsar And Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0053
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 23
High Courts08 Dec 2021Disposed Of
Ajaya Agarwal Vs Government Of Odisha And Others RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0052
Orissa Minor Mineral Concession Rules, 2016 — Rule 43(2)
High Courts08 Dec 2021
Pradip Kumar Ray Vs M/s Srikrishna Estate and Construction Pvt. Ltd RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0051
High Courts08 Dec 2021Disposed Of
Sai Prasad Majhi Vs Kalpana Pramanik RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0050
Code of Criminal Procedure, 1973 — Section 125
High Courts08 Dec 2021Disposed Of
M/s. Citicon Engineers Limited And Another Vs Umakanta Pahi And Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0049
Real Estate (Regulation and Development) Act, 2016 — Section 43(5)
High Courts08 Dec 2021Disposed Of
Sukhpal Kaur Vs State Of Odisha And Others RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0048
Odisha Stamp Rules, 1952 — Rule 2(f)(ii)
High Courts08 Dec 2021Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Abinash Barik And Other RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0047
High Courts08 Dec 2021Disposed Of
Bhimasen Pradhan Vs Kailash Chandra Barik And Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0046
Motor Vehicle Act, 1988 — Section 174
High Courts08 Dec 2021
Sugyani Kumari Sahu And Another Vs State Of Odisha And Others RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0045
High Courts08 Dec 2021Dismissed
Alok Behera Vs State Of Odisha & Another RESPONDENT
Orissa High Court · (2021) 12 OHC CK 0044
Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2018 — Section 3(1)(w)(ii), 3(2)(v)(r), 14Indian Penal Code, 1860 — Section 109, 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts08 Dec 2021Disposed Of
Murarji Sagar Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts08 Dec 2021Disposed Of
Rajana Srinivasa Rao Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0042
High Courts07 Dec 2021Disposed Of
Chairman, Council Of Higher Secondary Education And Another Vs Nilamani Sethi
Orissa High Court · (2021) 12 OHC CK 0041
High Courts07 Dec 2021Disposed Of
State Of Orissa And Others Vs Puspabati Kasala
Orissa High Court · (2021) 12 OHC CK 0040
High Courts07 Dec 2021Dismissed
Bijay Kumar Jena Vs State Bank Of India And Others
Orissa High Court · (2021) 12 OHC CK 0039
High Courts07 Dec 2021
Pradyumna Kumar Pradhan And Others Vs State Of Orissa And Others
Orissa High Court · (2021) 12 OHC CK 0038
Code of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 27, Order 46 Rule 6