High Courts14 Dec 2021Disposed Of
Moolchand Gupta Vs State of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0104
Orissa Development Authority Rules, 1983 — Rule 52, 54
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 402 of 1,624
High Courts14 Dec 2021Disposed Of
Gaudia Oram And Others Vs State Bank Of India And Another
Orissa High Court · (2021) 12 OHC CK 0103
High Courts14 Dec 2021Disposed Of
Dambarudhar Sahoo And Another Vs Basanta Kumar Sahoo And Others
Orissa High Court · (2021) 12 OHC CK 0102
Motor Vehicle Act, 1988 — Section 170
High Courts14 Dec 2021Disposed Of
Divisional Manager, M/s.National Insurance Company Limited Vs Sanjib Ranjan Bahidar And Another
Orissa High Court · (2021) 12 OHC CK 0101
High Courts14 Dec 2021Disposed Of
Authorized Signatory, M/s.National Insurance Company Ltd Vs Padma Sahoo And Others
Orissa High Court · (2021) 12 OHC CK 0100
High Courts14 Dec 2021Disposed Of
Manager (T.P. Cell), M/s.New India Assurance Company Limited Vs Chintamani Paikray And Another
Orissa High Court · (2021) 12 OHC CK 0098
Central Motor Vehicle Rules, 1989 — Rule 5, 18
High Courts14 Dec 2021Dismissed
M/s. Green Square Infratech Private Ltd Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0097
High Courts14 Dec 2021Disposed Of
Akshay Ojha Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0096
High Courts13 Dec 2021Dismissed
Basudev Guru Vs Smt Basantipanigrahi And Others
Orissa High Court · (2021) 12 OHC CK 0184
Motor Vehicle Act, 1939 — Section 95(2), 95(2)(b)(i)
High Courts13 Dec 2021Allowed
Narayan Prusty Vs State Of Odisha & Ors
Orissa High Court · (2021) 12 OHC CK 0178
Orissa Civil Services (Pension) Rules, 1992 — Rule 7(2), 7(2)(b)(ii)
High Courts13 Dec 2021Dismissed
Prasad Iswar Rao Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 161, 218, 313, 464, 465Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27
High Courts13 Dec 2021Dismissed
Dasarath Shivhare Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c)
High Courts13 Dec 2021Disposed Of
Somu Behera Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0091
Indian Penal Code, 1860 — Section 109, 147, 148, 149, 294, 307, 323, 324, 326, 354A, 354B, 380, 427, 506Juvenile Justice (Care and Protection) Act, 2015 — Section 12, 102
High Courts13 Dec 2021Disposed Of
Chiku @ Umesh Kahalsingh Vs State Of Odisha
Orissa High Court · (2021) 12 OHC CK 0090
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326, 341, 506Juvenile Justice (Care and Protection) Act, 2015 — Section 12, 102
High Courts13 Dec 2021Dismissed
Kshaunish Chandra Behera Vs Annapurna Behera
Orissa High Court · (2021) 12 OHC CK 0088
Hindu Marriage Act, 1955 — Section 24Code of Civil Procedure, 1908 — Section 28A, Order 21
High Courts13 Dec 2021Disposed Of
Guden Yadav Vs State Of Odisha And Another
Orissa High Court · (2021) 12 OHC CK 0087
Orissa Minerals (Prevention of Theft, Smuggling & Illegal Mining and Regulation of the Possession, Storage, Trading and Transportation) Rules, 2007 — Rule 12(2)
High Courts13 Dec 2021Disposed Of
Bobby Islam Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0086
High Courts13 Dec 2021Disposed Of
State Of Odisha, Represented Through The Commissioner Of Commercial Taxes, Cuttack Vs M/s. Oriclean Pvt. Ltd., Cuttack
Orissa High Court · (2021) 12 OHC CK 0085
Orissa Sales Tax Act, 1947 — Section 6
High Courts13 Dec 2021Disposed Of
Prashanta Kumar Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 12 OHC CK 0084
Odisha Hindu Religious Endowments Act, 1951 — Section 25
High Courts13 Dec 2021Dismissed
Biranchi Rout Vs Bibhutibhusan Pattnaik
Orissa High Court · (2021) 12 OHC CK 0083
Constitution of India, 1950 — Article 19(1)(g)